Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties

Read judgment

Tribunals and Commissions03 Nov 2016Petition dismissed

HUDA, & ANR. Vs ANITA DEVI W/O. MR. JITENDER SINGH

National Consumer Disputes Redressal Commission · 2016 4 CPR 403

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions03 Nov 2016Petition Dismissed

MY CAR (PVT.) LTD. THROUGH ITS ATTORNEY HOLDER, MR. S.S. CHAUHAN Vs SATYA KUMAR S/O SHRI BHAGWAN DEEN

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0009

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions03 Nov 2016Appeal Allowed

SENIOR SUPERINTENDENT OF POST OFFICES KOLHAPUR OFFICES, KOLHAPUR DIVISION Vs ICHALKARANJI MUNICIPAL COUNCIL & ORS.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0008

Consumer Protection Act, 1986, Section 19, Section 2(1)(g), Section 2(1)(b), Section 2(1)(m) - Appeals - Definitions - Definitions - Definitions

Read judgment

Tribunals and Commissions03 Nov 2016Petition Allowed

THAKUR RAJPAL SINGH PUNDHEER Vs U.P.S.E.B. THROUGH ITS SUPERINTENDENT ENGINEER

National Consumer Disputes Redressal Commission · 2016 4 CPR 406

Consumer Protection Act, 1986, Section 3, Section 21(b) - Act not in derogation of any other law - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions02 Nov 2016

Improvement Trust Bathinda Vs Karori Mal Mittal

National Consumer Disputes Redressal Commission · 2017 2 CPJ 227 : 2017 2 CPR 882

Consumer Protection Act, 1986, Section 21(b) -Punjab Town Improvement Act, 1922, Section 101, Section 97

Read judgment

Tribunals and Commissions02 Nov 2016Petition Disposed

ESAOTE INDIA (N.S. LIMITED) THROUGH ITS DULY AUTHORIZED PERSON HOLDER SHRI C.S. VIJAYCHANDRA REDDY Vs DR. K. GURUNATH S/O LATE SHRI PALNI SWAMI

National Consumer Disputes Redressal Commission · 2016 4 CPR 410

Read judgment

Tribunals and Commissions02 Nov 2016Petition Dismissed

NEW INDIA ASSURANCE CO. LTD. Vs ARVIND KUMAR & ANR.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0004

Read judgment

Tribunals and Commissions02 Nov 2016Petition Dismissed

RAJA SUPER SPECIALITY HOSPITAL THROUGH ITS MANAGING DIRECTOR/PROPRIETOR Vs KRISHAN KUMAR SHARMA & ORS.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0003

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Read judgment

Tribunals and Commissions02 Nov 2016

M/S. TRACTOR DEALER FARM EQUIPMENT AND MACHINERY COMPANY Vs GHANSHYAM MAURYA & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 412

Read judgment

Tribunals and Commissions02 Nov 2016

RAJNISH WAHI & ANR. Vs M/S. UNITECH HI-TECH DEVELOPERS LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 415

Read judgment

Tribunals and Commissions28 Oct 2016Revision petition allowed.

Vasant Kumar Purshottam Jog (Dr.) Vs Shashikant Kisan Vichare & Ors.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 82 : 2017 2 AndhLD 13 : 2017 2 CPR 800

Read judgment

Tribunals and Commissions28 Oct 2016Petition dismissed

KAMAL KISHORE AGRAWAL Vs JET AIRWAYS INDIA LIMITED, & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 854

Read judgment

Tribunals and Commissions28 Oct 2016

Karnataka Bank Ltd. & Anr. Vs Deverasetty Venugopal & Anr.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 358 : 2017 3 CPR 42

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, Section 14, Section 17 - Chief Metropolitan Magistrate or District Magistrate to assist

Read judgment

Tribunals and Commissions28 Oct 2016Appeal Dismissed

MADHUMITA PODDAR & ANR. Vs DR. RANJANA V. DHANU & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 428

Read judgment