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National Consumer Disputes Redressal Commission judgments

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Tribunals and Commissions11 Nov 2016Petition Allowed

STATE BANK OF INDIA Vs DR. PUSHPAKALA R JIMULIA & ANR.

National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0033

Consumer Protection Act, 1986, Section 2(d), Section 21(b), Section 2(1)(d), Section 2(1)(d)(2) - Definitions - Jurisdiction of the National Commission - Def
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Tribunals and Commissions08 Nov 2016Petition Disposed

ANAND PRAKASH GULATI Vs S.D.O., DHBVNL

National Consumer Disputes Redressal Commission · 2016 4 CPR 384

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
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