Tribunals and Commissions30 Nov 2016Petition allowed
ASHOK LEYLAND LTD. & ANR. Vs KAMESHWAR & ANR.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0057
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 330 of 1,389
Tribunals and Commissions30 Nov 2016Petition dismissed
NATIONAL INSURANCE COMPANY LTD. Vs AMRESH SAHA
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0049
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Nov 2016Petition allowed
BRANCH MANAGER, UNITED BANK OF INDIA & ANR. Vs M/S. YOUNG BENGAL SOCIETY LTD. & ORS.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0056
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions29 Nov 2016Appeal Dismissed
M/S. IREO FIVERIVER PVT. LTD., & ORS. Vs SURINDER KUMAR SINGLA, & ORS.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0045
Consumer Protection Act, 1986, Section 2(1)(o), Section 2(1)(d) - Definitions - Definitions
Tribunals and Commissions29 Nov 2016Petition dismissed
SMT. T. PUSHPAMMA Vs SENIOR BRANCH MANAGER, LIC OF INDIA & ANR.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0040
Tribunals and Commissions28 Nov 2016
G.S. Kapoor & Anr. Vs M/s. Unitech Limited
National Consumer Disputes Redressal Commission · 2017 1 CPJ 222 : 2017 2 CPR 823
Tribunals and Commissions28 Nov 2016
Gurtej Singh - Petitioner Vs ICICI Lombard General Insurance Co. Ltd. and others
National Consumer Disputes Redressal Commission · 2017 2 CPJ 515 : 2017 2 CPR 894
Tribunals and Commissions28 Nov 2016
VIBHA GUPTA Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0043
Environment (Protection) Act, 1986, Section 5(3)
Tribunals and Commissions28 Nov 2016Appeal Allowed
VIVEK BHARADWAJ S/O. SHRI B.L. SHARMA Vs VODAFONE ESSAR EAST LTD. & ORS.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0039
Telegraph Act, 1885, Section 7B - Arbitration of disputes
Tribunals and Commissions25 Nov 2016
Dalia Roy and Ors. Vs Anindya Mukherjee
National Consumer Disputes Redressal Commission · 2017 2 CPJ 258 : 2017 2 CPR 891
Tribunals and Commissions25 Nov 2016Appeal Dismissed
EVM PASSENGER CAR INDIA PRIVATE LIMITED Vs ARUN S.S & ANR.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0051
Consumer Protection Act, 1986, Section 21, Section 19 - Jurisdiction of the National Commission - Appeals
Tribunals and Commissions25 Nov 2016Petition Dismissed
PRERNA W/O. SUBHASH BARLOTA Vs M/S. SEED WORKS INDIA PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0048
Tribunals and Commissions24 Nov 2016Appeal Allowed
DALJIT SINGH & ANR. Vs M/S. UNIVERSAL BUILDWELL PVT. LTD., & ANR.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0054
Tribunals and Commissions24 Nov 2016Petition dismissed
DR. B.R. AMBEDKAR HOSPITAL THROUGH ITS DIRECTOR/SECRETARY Vs SHAKUNTLA DEVI W/O. SH. SHYAM
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0053
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions24 Nov 2016Petition Allowed
SBI LIFE INSURANCE COMPANY LIMITED Vs NIRMAL SINGH S/O GHUKAR SINGH
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0047
Code of Civil Procedure, 1908, Section 11 - Res Judicata
Tribunals and Commissions23 Nov 2016Petition disposed
DAKPAL & ANR. Vs SOHAN LAL PARNAMI S/O SHRI PARMANAND PARNAMI
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0055
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Nov 2016Petition Dismissed
UNION OF INDIA Vs REENA DEVI W/O LATE SH. AJAY KUMAR SINGH
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0044
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions23 Nov 2016Petition Allowed
M/S. SOLAR IMPACT & ORS. Vs M/S. HOTEL SAMRAT HEAVENS
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0042
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions22 Nov 2016Appeal Dismissed
M/S. HAZARIBAGH CO-OPERATIVE COLD STORAGE Vs UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. & ORS.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0052
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions22 Nov 2016
PRIYAJEEV NARAIN TRIKA Vs BHASIN INFOTECH AND INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · (2016) 11 NCDRC CK 0046