Tribunals and Commissions21 Oct 2016Petition Dismissed
RAJENDER SINGH Vs TATA MOTORS PASCO & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 879
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 336 of 1,389
Tribunals and Commissions21 Oct 2016Appeal Dismissed
RELIANCE COMMUNICATIONS LTD. Vs B. BHARATHI
National Consumer Disputes Redressal Commission · 2016 4 CPR 465
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions21 Oct 2016Petition disposed
SYNDICATE BANK & ORS. Vs SHWETAMBAR JAIN PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0037
Tribunals and Commissions20 Oct 2016
Kanhaiya Lal Prakash Chand Vs New India Assurance Company Limited & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 72 : 2017 2 CPR 784
Tribunals and Commissions20 Oct 2016Petition Dismissed
BIDYUT GHOSH S/O. LATE ANANTA KUMAR GHOSH Vs BRANCH MANAGER, STATBANK OF INDIA & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0048
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions20 Oct 2016
BRANCH MANAGER, LIC OF INDIA THROUGH ITS ASSTT. SECRETARY, LEGAL DEPTT Vs JYOTHI SUDHIR W/O LATE K. SRIDHAR KUMAR JAIN
National Consumer Disputes Redressal Commission · 2016 4 CPR 471
Insurance Act, 1938, Section 45
Tribunals and Commissions20 Oct 2016
ECGC LTD., & ANR. Vs MEENAKSHI SAXENA, & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 467
Tribunals and Commissions20 Oct 2016Petition Dismissed
SHIKSHAK SAHAKARI BANK THROUGH ITS BRANCH MANAGER, HAVING ITS BRANCH AT ITWARI PUSHPAK PLAZA Vs SUYOG S/O RAM BHAU GHARPANDE
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0040
Tribunals and Commissions20 Oct 2016Petition Dismissed
YASH DEVELOPMENTS Vs GAURAV DHROOV COOPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 475
Tribunals and Commissions20 Oct 2016Petition Dismissed
SUKHDEO P. SARODE & ORS. Vs VIJAY S/O. ANANDRAO JOSHI
National Consumer Disputes Redressal Commission · 2016 4 CPR 469
Tribunals and Commissions19 Oct 2016Petition Disposed
UNITED INDIA INSURANCE CO. LTD. & ANR Vs RAMDAYAL CHOUDHARY
National Consumer Disputes Redressal Commission · 2016 4 CPR 477
Tribunals and Commissions19 Oct 2016Petition Dismissed
M/S. NEW ANKUR JEWELLERS THROUGH ITS PROPRIETOR, ANKUR BANSAL Vs UNITED INDIA INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE
National Consumer Disputes Redressal Commission · 2016 4 CPR 478
Indian Penal Code, 1860, Section 406 - Punishment for Criminal breach of trustConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Oct 2016Petition dismissed
P.S. CHOUHAN S/O LATE D.S. CHOUHAN RETD. ASSTT. EXCISE COMMR. Vs MANAGING DIRECTOR, SAIL & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 484
Tribunals and Commissions19 Oct 2016
PRADEEP CHOWDHRY & ANR. Vs UNITECH LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 489
Tribunals and Commissions19 Oct 2016Petition Disposed
SMT.KAVITA MANKHOLA W/O SH DHIRENDRA MANJKHOLA Vs RAJASTHAN HOUSING BOARD & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 482
Tribunals and Commissions19 Oct 2016Appeal Dismissed
AMANDEEP KAUR Vs DLF UNIVERSAL LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 487
Tribunals and Commissions19 Oct 2016Petition Disposed
M/S. R.K. CONSTRO PROJECTS PVT. LTD. Vs AMOL SUBHASH CHAVAN & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0031
Tribunals and Commissions18 Oct 2016
Narsingh Ispat Ltd. Vs Oriental Insurance Co. Ltd. and Anr.
National Consumer Disputes Redressal Commission · 2017 2 CPJ 239 : 2017 2 CPR 856
Indian Penal Code, 1860, Section 120B - Punishment of criminal conspiracy
Tribunals and Commissions18 Oct 2016Appeal Dismissed
RUPJI CONSTRUCTIONS & ANR. Vs SANTOSH S. MAYEKAR
National Consumer Disputes Redressal Commission · 2016 4 CPR 505
Tribunals and Commissions18 Oct 2016Petition Dismissed
HINDUSTAN COCA-COLA BEVERAGES PRIVATE LIMITED Vs RAMESH PRAJAPAT & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 497
Consumer Protection Act, 1986, Section 21(b), Section 13(1)(c) - Jurisdiction of the National Commission - Procedure on admission of complaint