Tribunals and Commissions05 Oct 2016
Union of India Vs Mansi Sanjay Bhave & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 126 : 2017 2 CPR 756
Railway Tribunal Act, 1987, Section 15
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 338 of 1,389
Tribunals and Commissions05 Oct 2016Petition Allowed
VENKATESH Vs ASHWINI KUMAR
National Consumer Disputes Redressal Commission · 2016 4 CPR 128
Transfer of Property Act, 1882, Section 54 - "Sale defined"Contract Act, 1872, Section 23, Section 10 - What considerations and objects are lawful an
Tribunals and Commissions05 Oct 2016Petition Dismissed
SAHARA PRIME CITY LTD. & ANR. Vs RAJEEV AGRAWAL
National Consumer Disputes Redressal Commission · 2016 4 CPR 125
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016Petition Allowed
UNITED INDIA INSURANCE CO. LTD. Vs M/S. IT NET INFOCOM PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 110
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016Petition Dismissed
SHRIRAM LIFE INSURANCE CO. LTD. Vs B.M. POMPAPATHY
National Consumer Disputes Redressal Commission · 2016 4 CPR 140
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016
BAREILLY DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs GURJEET SINGH & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0009
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016Petition dismissed
HUDA & ANR. Vs SANDEEP KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 135
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions05 Oct 2016Petition Dismissed
NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER Vs DR. N.K. BOHRA & ORS.
National Consumer Disputes Redressal Commission · 2016 4 CPR 116
Tribunals and Commissions05 Oct 2016Appeals Disposed
M/S. NITISHREE INFRASTRUCTURE LTD. Vs INDERDEEP SINGH & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0004
Code of Criminal Procedure, 1973, Section 82 - Proclamation for person abscondingConsumer Protection Act, 1986, Section 25, Section 27 - Enforcement
Tribunals and Commissions05 Oct 2016Petition Dismissed
RAJEEV AGRAWAL S/O. SHRI SURESH CHANDRA AGARWAL Vs SAHARA PRIME CITY LTD. & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0003
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016Petition Allowed
RAJGOPAL S/O SHIVASHANKARRAO, & ORS. Vs VENKATESH S/O SHANKAR KUDTARKAR
National Consumer Disputes Redressal Commission · 2016 4 CPR 120
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Oct 2016
M/S. AMEYA DEVELOPERS PROP SURESH RAJARAM DHARMADHIKARI Vs MRS. VIDYA MOHAN SALOKHE
National Consumer Disputes Redressal Commission · 2016 4 CPR 113
Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases
Tribunals and Commissions04 Oct 2016
Oriental Insurance Company Ltd. Vs Prem Lata Purohit
National Consumer Disputes Redressal Commission · 2017 1 CPJ 277 : 2017 2 CPR 844
Tribunals and Commissions04 Oct 2016Revision Petition Dismissed
Mahender Kumar Vs Hero Honda Motors Ltd. & Anr.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 333 : 2017 3 CPR 35
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions
Tribunals and Commissions04 Oct 2016Petition Dismissed
SARAJ KUMAR RAY CHAWDHURY S/O. MONI MOHAN ROY CHOWDHURY Vs SURESH KUMAR SHAW & ORS.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0011
Tribunals and Commissions03 Oct 2016
KALIDAS SANGAR & ORS. Vs SHRI MATI ANJALI CHAKRABORTY & ANR.
National Consumer Disputes Redressal Commission · (2016) 10 NCDRC CK 0007
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions03 Oct 2016Petition Dismissed
MOMAN RAM S/O SHRI SURAJ BHAN Vs MAX LIFE GENERAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 4 CPR 149
Tribunals and Commissions30 Sept 2016
Anurag Rudra @ Anurag Tiwary and another Vs Emaar MGF Land Limited and another
National Consumer Disputes Redressal Commission · 2017 1 CPJ 590 : 2017 3 CPR 49
Tribunals and Commissions30 Sept 2016
ANIL KUMAR GUPTA Vs M/S. UNITECH LTD.
National Consumer Disputes Redressal Commission · 2016 4 CPR 157
Environment (Protection) Act, 1986, Section 5(3)
Tribunals and Commissions30 Sept 2016
K. SHUDHAKER Vs PROPERIETOR, M/S. TAMILNADU ELECTRICALS
National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0141
Consumer Protection Act, 1986, Section 13(3A), Section 21(b) - Procedure on admission of complaint - Jurisdiction of the National Commission