COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 339 of 1,389

Tribunals and Commissions30 Sept 2016Petition dismissed

MURLIDHAR S/o Shri Ramchandra Ji Vs NATIONAL INSURANCE CO. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 151

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions30 Sept 2016Petition Dismissed

POST MASTER & ANR. Vs KANHAIYA LAL S/O. SH. SHIVsHANKAR PRASAD

National Consumer Disputes Redressal Commission · 2016 4 CPR 154

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

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Tribunals and Commissions29 Sept 2016

ANAND DEV PANDEY Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0145

Indian Penal Code, 1860, Section 120B, Section 420, Section 406 - Punishment of criminal conspiracy - Cheating and dishonestly inducing delivery of property - Punishment

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Tribunals and Commissions29 Sept 2016

INDIAN PUBLIC SCHEEL SOCIETY THROUGH ITS SECRETARY VINOD GUPTA Vs TATA MOTORS LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 164

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions29 Sept 2016Appeal Dismissed

M/S. D.K. CONSTRUCTION REP. BY ITS PROPIETOR SRI. DEEPTEN DAS Vs ARUP BANERJEE & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 167

Code of Criminal Procedure, 1973, Section 177, Section 181, Section 340 - Ordinary place of Inquiry and trial - Place of trial in case of certain offences - Procedure in c

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Tribunals and Commissions29 Sept 2016Petition disposed

NATIONAL INSURANCE CO. LTD THROUGH BRANCH MANAGER Vs JOHNY MEHTA

National Consumer Disputes Redressal Commission · 2016 4 CPR 161

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions29 Sept 2016Petition Disposed

M/S. SAHARA INDIA FINANCIAL CORPORATION LTD. & ORS. Vs KOMAL CHAND JAIN

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0130

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Tribunals and Commissions29 Sept 2016Petition Disposed

SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs DR. DEBABRATA MAJUMDAR & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 165

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Tribunals and Commissions28 Sept 2016

Cochin Port Trust & Anr. Vs M.B. Satpute & Ors.

National Consumer Disputes Redressal Commission · 2017 1 CPJ 147 : 2017 2 CPR 744

Consumer Protection Act, 1986, Section 3 - Act not in derogation of any other law

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Tribunals and Commissions28 Sept 2016

GIRISH SAXENA Vs GENERAL MANAGER, RESOURCES HRFC LTD. & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0143

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Tribunals and Commissions28 Sept 2016Petition dismissed

BHARTI HEXACOM LIMITED, & ANR. Vs RADHEY SHYAM MAHAWAR & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0140

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions28 Sept 2016Appeal Dismissed

M/S. LADURAM & SONS Vs THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2016 4 CPR 1

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions28 Sept 2016Petition Allowed

ORIENTAL INSURANCE CO. LTD Vs TARA SINGH (THROUGH LRS.), & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 170

Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions28 Sept 2016Petition Dismissed

RAM SURESH SINGH S/O LATE JAGARNATH SINGH Vs CHAIRMAN, SOUTH BIHAR POWER SUPPLY COMPANY & ORS.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0133

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Tribunals and Commissions28 Sept 2016Appeals Disposed

THE NEW INDIA ASSURNCE CO LTD THROUGH ITS MANAGER Vs R P OIL INDUSTRIES SRI RAMLAL AGARWAL

National Consumer Disputes Redressal Commission · 2016 4 CPR 9

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Tribunals and Commissions28 Sept 2016Appeal Allowed

VYAPAR INDUSTRIES LTD. Vs NEW INDIA ASSURANCE CO. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2016 4 CPR 4

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions28 Sept 2016

SANTOSH MALHOTRA W/O. SH. VED PRAKASH MALHOTRA Vs M/S. SAREEN ELECTRONICS & ANR.

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0129

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Tribunals and Commissions28 Sept 2016Petition Dismissed

RELIANCE COMMUNICATIONS LTD. Vs MOHD. HAIDER S/O. SHRI MOHD. ANWAR

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0127

Telegraph Act, 1885, Section 7(b) - Power to make rules for the conduct of telegraphs

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Tribunals and Commissions28 Sept 2016Petition Dismissed

STATE BANK OF INDIA Vs JUNAID AHMED

National Consumer Disputes Redressal Commission · (2016) 09 NCDRC CK 0126

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Tribunals and Commissions28 Sept 2016Petition Dismissed

THE NEW INDIA ASSURANCE CO. LTD Vs ANOKHI DEVI W/O P.K SETHI

National Consumer Disputes Redressal Commission · 2016 4 CPR 172

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