Tribunals and Commissions09 Jan 2017Appeal Dismissed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs SUNDENT INDIA & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 100
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 325 of 1,389
Tribunals and Commissions09 Jan 2017
VIKASH ARORA & ANR. Vs M/S. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 105
Tribunals and Commissions09 Jan 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs SURESH CHAND YADAV & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 97
Workmens Compensation Act, 1923, Section 2(1)(l) - DefinitionsMotor Vehicles Act, 1988, Section 166, Section 166 - Application for compensation
Tribunals and Commissions09 Jan 2017
NATIONAL INSURANCE CO. LTD. Vs M/S. KRISHNA INDUSTRIES
National Consumer Disputes Redressal Commission · 2017 1 CPR 102
Tribunals and Commissions09 Jan 2017
SATWANT SINGH S/O SHRI RAM SINGH Vs UNITED INDIA INSURANCE
National Consumer Disputes Redressal Commission · 2017 1 CPR 95
Tribunals and Commissions06 Jan 2017
VISHWANIDHI DALMIA Vs INDIA INFOLINE COMMODITIES LIMITED &6
National Consumer Disputes Redressal Commission · 2017 1 CPR 153
Tribunals and Commissions06 Jan 2017Appeal Dismissed
Harkanwal Singh and Ors. Vs Ohri Hospital and Ors.
National Consumer Disputes Redressal Commission · 2017 2 CPJ 255 : 2017 2 CPR 873
Tribunals and Commissions06 Jan 2017
Ackruti Jay Developers and others Vs Shashi Govind Gadakh
National Consumer Disputes Redressal Commission · 2017 1 CPJ 558 : 2017 3 CPR 75
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Jan 2017
Haryana Financial Corporation and another Vs Khushal Chand
National Consumer Disputes Redressal Commission · 2017 1 CPJ 636 : 2017 3 CPR 64
Consumer Protection Act, 1986, Section 19 - AppealsState Financial Corporations Act, 1951, Section 29 - Right of Financial Corporation incase of default
Tribunals and Commissions06 Jan 2017Appeal Dismissed
MANOJ KUMAR Vs MARIAMMA KURIEN
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0028
Consumer Protection Act, 1986, Section 21, Section 19 - Jurisdiction of the National Commission - Appeals
Tribunals and Commissions06 Jan 2017
PRAMOD YADAV & ANR. Vs UNITECH HI-TECH DEVELOPERS LIMITED
National Consumer Disputes Redressal Commission · 2017 2 CPR 838
Tribunals and Commissions06 Jan 2017
SANYA MOTORS PVT. LTD. Vs ANIL NARSINGRAO JAWANJAL
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0023
Tribunals and Commissions05 Jan 2017
NATIONAL INSURANCE CO. LTD., & ANR. Vs P. J. THOMAS
National Consumer Disputes Redressal Commission · 2017 1 CPR 160
Contract Act, 1872, Section 14, Section 20, Section 15, Section 16, Section 22, Section 18, Sectio
Tribunals and Commissions05 Jan 2017
SPARROW ELECTRONICS LTD. Vs WHITE FIELD MOTORS PVT. LTD.& ANR .
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0021
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions05 Jan 2017Appeal Disposed
DR. ALOK KHAN & ANR. Vs SHYAMALI SIKDAR W/O. LATE SH. ANANDA KUMAR SIKDAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 166
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions05 Jan 2017Appeal Allowed
MALAYSIAN AIRLINE SYSTEMS BERHAD Vs DENTPLY INDIA PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 156
Tribunals and Commissions05 Jan 2017
MANJU W/O SHRI SATBIR Vs DR. SANTOSH BISHNOI, MEDICAL OFFICER & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 155
Tribunals and Commissions05 Jan 2017
SANJAY KUMAR AIREN & ANR. Vs SAHARA PRIME CITY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 168
Tribunals and Commissions04 Jan 2017
Ramesh Kumar Vs HUDA and Anr.
National Consumer Disputes Redressal Commission · 2017 2 CPJ 253 : 2017 2 CPR 871
Tribunals and Commissions04 Jan 2017
BHARTI KAKKAR & ANR. Vs UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 182
Environment (Protection) Act, 1986, Section 5(3)