Tribunals and Commissions04 Jan 2017Appeal Disposed
M/S. BMB DEVELOPERS PRIVATE LTD. Vs PRADEEP KRISHAN NAYYAR
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0019
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 326 of 1,389
Tribunals and Commissions04 Jan 2017
BRAJESH KUMAR SENGAR & ANR. Vs M/S. UNITECH LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 180
Tribunals and Commissions04 Jan 2017Petition Dispossed
JACOBITE SYRIAN CATHREDEL VALIYAPALLI, REP. BY ITS TRUSTEE JOSE P. VARGHESE Vs JIPPU VARKEY
National Consumer Disputes Redressal Commission · 2017 1 CPR 170
Tribunals and Commissions04 Jan 2017
NEHA SURI Vs M/S. UNIRECH RELIABLE PROJECT PVT. LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 177
Consumer Protection Act, 1986, Section 11(1), Section 17(a) - Jurisdiction of the District Forum - Jurisdiction of the State Commission
Tribunals and Commissions04 Jan 2017Appeal Dismissed
M/S. V.C.R. CONSTRUCTIONS PVT. LTD. REP. BY ITS MANAGING DIRECTOR, SRI. G. VENKATESHWAR RAO Vs R. VIJAY KUMAR S/O. R. DILIP KUMAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 174
Tribunals and Commissions04 Jan 2017Petition Allowed
NATIONAL INSURANCE COMPANY LTD. Vs RAM VEER SINGH S/O PHOOL SINGH
National Consumer Disputes Redressal Commission · 2017 1 CPR 171
Tribunals and Commissions03 Jan 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs ARUN KUMAR SINGH & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 197
Tribunals and Commissions03 Jan 2017Petition Dispossed
STATE BANK OF INDIA Vs SUMAN LATA & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 189
Tribunals and Commissions03 Jan 2017
KHANDELWAL FRIENDS CO-OPERATIVE HOUSING SOCIETY LTD. Vs ORRA REALTORS PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 199
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions03 Jan 2017Petition Dispossed
M/S. INDIAN OIL CORPORATION LTD. & ANR. Vs M/S. PUNJAB MOTORS STORE THROUGH ITS SOLE PROP. DEEPAK SHARMA S/O. LAL CHAND SHARMA
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0005
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions03 Jan 2017Appeal Disposed
KAPIL NATH MEHROTRA & ANR. Vs EMAAR MGF LAND LIMITED, & ANR.
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0003
Tribunals and Commissions03 Jan 2017Petition Dispossed
M/S. PUNJAB MOTORS STORE THROUGH ITS SOLE PROP. DEEPAK SHARMA Vs M/S. INDIAN OIL CORPORATION LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 186
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions02 Jan 2017
NATIONAL INSURANCE COMPANY LTD Vs LAKHVEER SINGH
National Consumer Disputes Redressal Commission · 2017 1 CPR 202
Tribunals and Commissions02 Jan 2017Appeal Disposed
AKSHAY SOOD S/O. SHRI UMESH KUMAR SOOD Vs M/S. PAL INFRASTRUCTURE & DEVELOPERS PVT LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 204
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions02 Jan 2017Appeal Dismissed
AUTO HANGAR INDIA PVT. LTD. Vs HARSH LAMBAH, & ANR.
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0006
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions02 Jan 2017
INDIAN OVERSEAS BANK Vs R.K SHARMA
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0004
Tribunals and Commissions02 Jan 2017
RAM MEHAR SINGH S/O. SH. CHHOTU RAM Vs SDO, UHBVN LTD. & ANR.
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0001
Tribunals and Commissions23 Dec 2016
MATADEVI DEVELOPERS PVT. LTD., & Antr. Vs SUNIL & 3 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 223
Consumer Protection Act, 1986, Section 19, Section 13(a) - Appeals - Procedure on admission of complaint
Tribunals and Commissions23 Dec 2016
DR. JITENDRA KUMAR AGARWAL Vs ANSAL PROPERTIES & INFRASTRUCTURE LTD.& ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 224
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions23 Dec 2016
DR. ASOK CHERIYAN Vs KERALA TRADE CENTRE & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 226
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions