COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 324 of 1,389

Tribunals and Commissions16 Jan 2017Appeal Dismissed

MANZOOR BAIG S/O. MANSOOR BAIG Vs ARMAN DREAMS HOMES PVT. LTD. THROUGH AQUEEL S/O. ANWAR UL HAQ SIDDIQUI

National Consumer Disputes Redressal Commission · 2017 1 CPR 147

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions16 Jan 2017Petition Allowed

PUNJAB URBAN DEVELOPMENT AUTHORITY & ANR. Vs HARPAL SINGH S/O SHRI AVTAR SINGH

National Consumer Disputes Redressal Commission · 2017 1 CPR 144

Tribunals and Commissions16 Jan 2017

SHAN CONSTRUCTION & ANR. Vs K.I. ASHA

National Consumer Disputes Redressal Commission · 2017 1 CPR 143

Tribunals and Commissions13 Jan 2017

PNB METLIFE INSURANCE COMPANY LTD. & ANR. Vs SUKHWINDER KAUR D/O LATE SH.JIT SINGH

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0049

Consumer Protection Act, 1986, Section 15, Section 21(b) - Appeal - Jurisdiction of the National Commission

Tribunals and Commissions13 Jan 2017

CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION THROUGH ITS CHIEF EXECUITVE OFFICER, & ANR. Vs LT. COL. T.S. KAHLON

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0043

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions13 Jan 2017

GURMAIL SINGH S/O JOG RAJ Vs AVIVIA LIFE INSURANCE COMPANY INDIA LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 65

Tribunals and Commissions12 Jan 2017

PRIYANKA KESARI & ANR. Vs M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 71

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions12 Jan 2017Appeal Dismissed

CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs MOHAN SINGH S/O. LATE SH. DHIAN SINGH

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0062

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions12 Jan 2017

DNYANDEO PATIBA BHOSALE KHADKI KHANDALA AHMEDNAGAR Vs TEREX EQUIPMENTS PVT. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 63

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions12 Jan 2017Appeal Dismissed

DR. MISS HERAT PARMAR Vs DR. VENILAL G. PANCHAL & ORS.

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0060

Tribunals and Commissions12 Jan 2017Petition Dispossed

LIC OF INDIA & ANR. Vs MASTER PARTAP SARTHI

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0057

Tribunals and Commissions12 Jan 2017Appeal Disposed

VIGHNAHARTA BUILDERS AND PROJECTS PVT. LTD. & ANR. Vs RAMPRASAD THAKUR PARDESHI & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 68

Tribunals and Commissions11 Jan 2017

Good Earth Properties and Anr. Vs P.S. Pratheep

National Consumer Disputes Redressal Commission · 2017 2 CPJ 244 : 2017 2 CPR 862

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions11 Jan 2017

AJAY AGGARWAL & ORS. Vs UNITECH RELIABLE PROJECTS PVT. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 77

Consumer Protection Act, 1986, Section 12(1), Section 2(1)(b), Section 12(1)(c), Section 2(1)(b)(4) - Manner in which complaint shall be made. - Definitions

Tribunals and Commissions11 Jan 2017

M/S. R.N.A. BUILDERS (N.G.) THROUGH SHRI NARENDRA GUPTA, MANAGING DIRETOR/ SOLE PROPRIETOR, RAJA BAHADUR Vs SURESH PANDEY & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 73 : 2017 3 CPR 68

Tribunals and Commissions10 Jan 2017

ALCHEMY BIOTECH PVT. LTD. Vs M/S. MAHALAKSHMI PAINTS

National Consumer Disputes Redressal Commission · 2017 1 CPR 92

Consumer Protection Act, 1986, Section 19, Section 19 - Appeals - Appeals

Tribunals and Commissions10 Jan 2017Appeal Dismissed

HIND MOTORS INDIA LIMITED & ANR. Vs SHASHI BALA W/O. SG. OM PRAKASH DABLA

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0059

Tribunals and Commissions10 Jan 2017Appeal Allowed

NAVEEN ASHOKA TENT HOUSE THROUGH, PROPRIETOR, NAVEEN KUMAR KHUTENTA Vs ORIENTAL INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 89

Tribunals and Commissions10 Jan 2017

M/S. HANSPAL STEEL THROUGH ITS OWNER/PROPRIETOR, DAMTAL Vs NATIONAL INSURANCE CO. LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 80

Limitation Act, 1963, Section 5 - Extension of prescribed period in certain cases

Tribunals and Commissions10 Jan 2017Petition Allowed

DEWAR MOTORS @ DEWESH MOTORS REPRESENTED THROUGH ANIL AGARWAL, S/O. OM PRAKASH AGARWAL Vs UTTAM BHUYiA S/O. NEMAI CH. BHUIYA

National Consumer Disputes Redressal Commission · 2017 1 CPR 86

Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 420, Section 4