COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 322 of 1,389

Tribunals and Commissions24 Jan 2017

INDIAN OIL CORPORATION LIMITED Vs RAVINDRA PANDURANGRAO B

National Consumer Disputes Redressal Commission · 2017 1 CPR 472

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(g), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions - Definitions

Tribunals and Commissions24 Jan 2017

BRANCH MANAGER, SAHARA INDIA Vs SATYA NARAYAN YADAV & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 490

Tribunals and Commissions24 Jan 2017

DR. PURSHOTTAM BHAGVANDAS Vs M/s BAJAJ ALLIANCE GENERAL INSURANCE & ORS

National Consumer Disputes Redressal Commission · 2017 1 CPR 461

Tribunals and Commissions24 Jan 2017

BABU PAUL Vs MANAGER, NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 487

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017

GIRISH K MOTWANI Vs AIRTEL PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 477

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017

PRABHAT KHANNA (DECEASED) THR. LRS., & ORS. Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 480

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017Petition Allowed

MEDICAL SUPERINTENDENT ESI HOSPITAL ESI HOSPITAL JHIMIL COLONY VIVEK VIHAR Vs RAM AVADH PAL S/O. SH , RAM ABHILEK PAL

National Consumer Disputes Redressal Commission · 2017 1 CPR 483

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017Appeal Dismissed

POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH (P.G.I.) & ORS. Vs MAMTA RANI @ BABLI & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 464

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017

SUDHANSHU JAYASWAL & ORS. Vs M/S. RPS INFRASTRUCTURE LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 455

Code of Civil Procedure, 1908, Section 151, Order 1Rule 8(1)(a) - Saving of Inherent powers of CourtConsumer Protection Act, 1986, Section 12

Tribunals and Commissions23 Jan 2017

A.R. Fuels Pvt. Ltd. Vs National Insurance Co. Ltd. and another

National Consumer Disputes Redressal Commission · 2017 1 CPJ 563 : 2017 3 CPR 80

Tribunals and Commissions23 Jan 2017

N.U. AZAM S/O. SHRI E.F. HANIFI Vs POSTAL DEPARTMENT & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 453

Tribunals and Commissions23 Jan 2017

M/S. MAGPPIE INTERNATIONAL LTD. Vs ORIENTAL INSURANCE COMPANY LIMITED, & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 448

Tribunals and Commissions23 Jan 2017

TATA MOTORS LTD. Vs RAJESHWAR DUTTA & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 451

Tribunals and Commissions20 Jan 2017

SAHIL CHAUDHARY Vs BHASIN INFOTECH & INFRASTRUCTURE PRIVATE LIMITED

National Consumer Disputes Redressal Commission · 2017 1 CPR 436

Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions

Tribunals and Commissions20 Jan 2017

ACHAMBHIT PRASAD GUPTA Vs ORIENTAL INSURANCE CO. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 437

Tribunals and Commissions20 Jan 2017

M/S. AGARWAL CONSTRUCTION CO. Vs GREEN POINT CHSL HAVING OFFICE AT KURAR

National Consumer Disputes Redressal Commission · 2017 1 CPR 439

Consumer Protection Act, 1986, Section 13 (2), Section 13 (1) - Procedure on admission of complaint - Procedure on admission of complaint

Tribunals and Commissions20 Jan 2017

PRADEEP KUMAR TIWARI S/O RAM JATAN TIWARI Vs ORIENTAL INSURANCE COMPANY LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 443

Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc

Tribunals and Commissions19 Jan 2017

SUNFLAG IRON & STEEL COMPANY Vs NEW INDIA ASSURANCE CO. LTD. & 3 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 420

Tribunals and Commissions19 Jan 2017

Ashish Kumar Jaiswal Vs ICICI Lombard General Insurance Company Ltd. and others

National Consumer Disputes Redressal Commission · 2017 1 CPJ 529 : 2017 3 CPR 71

Tribunals and Commissions19 Jan 2017

RAJIV SHARMA Vs DR. SANJAY GARG

National Consumer Disputes Redressal Commission · 2017 1 CPR 425

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(f) - Jurisdiction of the National Commission - Definitions