Tribunals and Commissions07 Feb 2017Petition Allowed
LIC OF INDIA Vs SAMAR BAHADUR SINGH & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 361
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 320 of 1,389
Tribunals and Commissions07 Feb 2017Appeal Dismissed
M/S. PERFECT PRINTS THROUGH ITS SOLE PROPRIETIR, SMT. VEENA GUPTA Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 363
Consumer Protection Act, 1986, Section 27(1), Section 25(3) - Penalties - Enforcement of orders of the District Forum, the State Commission or the National Commission.
Tribunals and Commissions06 Feb 2017
OMAXE CONSTRUCTION LTD. & ANR. Vs SANTOSH JAIN
National Consumer Disputes Redressal Commission · 2017 1 CPR 368
Indian Penal Code, 1860, Section 193 - Punishment for false evidence
Tribunals and Commissions06 Feb 2017
JYOTI RAMAN & ANR. Vs PARSVNATH DEVELOPERS LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 377
Tribunals and Commissions06 Feb 2017Appeal Disposed
NATIONAL INSURANCE COMPANY LTD. Vs M/S. ARUNACHAL DISTLLARY & BOTTLING PVT. LTD., & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 366
Tribunals and Commissions06 Feb 2017Appeal Dismissed
SUPERINTENDING ENGINEER, HOUSEFED & ANR. Vs ANU SINGLA
National Consumer Disputes Redressal Commission · 2017 1 CPR 371
Arbitration and Conciliation Act, 1996, Section 8, Section 5 - Power to refer parties to arbitration where there is an arbitration agreement - Extent of judicial interventionCons
Tribunals and Commissions06 Feb 2017Appeal Dismissed
ANIL KUMAR JAIN Vs M/S. EMAAR MGF LAND LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 382
Income Tax Act, 1961, Section 203, Section 203, Section 203, Section 203 - Certificate for tax deductedConsumer Protection Act
Tribunals and Commissions06 Feb 2017
M/S. SUPERTECH LIMITED Vs SUSHILA BHARTI W/O. SHRI VIKRAMADITYA BHARTIA
National Consumer Disputes Redressal Commission · 2017 1 CPR 369
Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission
Tribunals and Commissions06 Feb 2017Appeal Disposed
TATA AIG GENERAL INSURANCE CO. LTD. Vs M/S. AMBIENCE LEASING PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 373
Tribunals and Commissions03 Feb 2017
SBI LIFE INSURANCE CO. LTD. Vs D. SRINIVAS & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 395
Consumer Protection Act, 1986, section 2 (r), Section 20 (1) (iii) - Composition of the National CommissionInsurance Regulatory and Development Authority Act, 1999
Tribunals and Commissions03 Feb 2017
KOTAK MAHINDRA PRIME LTD. Vs RAJARAM & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 391
Insurance Act, 1938, Section 64U, Section 64UC(1) - Establishment of Tariff Advisory Committee - Power of the Advisory Committee to regulate rates, advantages, etc
Tribunals and Commissions03 Feb 2017
UCO BANK THROUGH ITS BRANCH MANAGER Vs M/S. PARAS AGENCY & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 388
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Feb 2017
M/S. J.P. CONSTRUCTIONS & ORS. Vs VISHWAS BHAGOJI GAIKWAD (THROUGH LEGAL 3 HEIRS) SINCE DECEASED THROUGH HIS LEGAL HEIRS SMT. NIRMALA VISHWAS GAIKWAD, & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 384
Tribunals and Commissions03 Feb 2017Petition Dispossed
KALA THAKUR W/O SH, KHAJAN SINGHTHAKUR, & ORS. Vs M/S. OMAXE LIMITED, & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 387
Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction
Tribunals and Commissions03 Feb 2017
NIBEDITA PATTANAYAK W/O MONORANJAN PATTANAYAK Vs SWAPNA SENGUPTA & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 386
Contract Act, 1872, Section 202 - Termination of agency, where agent has an interest in subject-matter
Tribunals and Commissions02 Feb 2017Petition Dispossed
ANTONIO PAULO LOBO Vs NANDINI PRAKASH SINARI & ORS.
National Consumer Disputes Redressal Commission · (2017) 02 NCDRC CK 0012
Tribunals and Commissions02 Feb 2017
M/S. E-MEDITECK (TPA) SERVICES LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE SH. ANIL KUMAR GUPTA Vs PARAG MUKHERJEE & ORS.
National Consumer Disputes Redressal Commission · (2017) 02 NCDRC CK 0011
Tribunals and Commissions02 Feb 2017
ESSEL FINANCE V.K.C. FOREX LTD. Vs NEW INDIA ASSURANCE CO. LTD. THROUGH DEPUTY GENERAL MANAGER
National Consumer Disputes Redressal Commission · 2017 1 CPR 551
Consumer Protection Act, 1986, Section 21, Section 19 - Jurisdiction of the National Commission - Appeals
Tribunals and Commissions01 Feb 2017Petition Allowed
AGRICULTURAL INSURANCE CO. OF INDIA LTD. Vs HEM SHANKAR & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 545
Tribunals and Commissions01 Feb 2017
GEETA RANI KAKKAR & ORS. Vs CHANDIGARH ADMINISTRATION & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 548