Tribunals and Commissions14 Feb 2017
DR. RAVINDER VERMA & ANR Vs SALMA BEGAM
National Consumer Disputes Redressal Commission · 2017 1 CPR 807
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 319 of 1,389
Tribunals and Commissions14 Feb 2017
DR. HARSH SHARMA Vs SHAKUNTLA & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 811
Tribunals and Commissions14 Feb 2017
ARUN KUMAR Vs SADHU SINGH & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 809
Tribunals and Commissions14 Feb 2017
AZAZ HAIDER Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2017 1 CPR 818
Insurance Act, 1938, Section 45, Section 45, Section 45
Tribunals and Commissions14 Feb 2017
BANWARI LAL AGARWAL & ASHOK KUMAR PARTNERS OF PARVATI GAS Vs JITAN PRASAD
National Consumer Disputes Redressal Commission · 2017 1 CPR 823
Tribunals and Commissions13 Feb 2017
OMAXE LTD. & ANR. Vs DR. AMBUJ CHAUDHARY
National Consumer Disputes Redressal Commission · 2017 3 CPR 88
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions10 Feb 2017
M/S. KRISHNA KUNJ Vs RABINDRA NATH BASU & ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 315
Consumer Protection Act, 1986, Section 2(1)(o), Section 2(1)(g) - Definitions - Definitions
Tribunals and Commissions10 Feb 2017
HOUSING COMMISSIONER KARNATAKA Vs K.A. NAGAMANI
National Consumer Disputes Redressal Commission · 2017 1 CPR 308
Tribunals and Commissions10 Feb 2017
M/S. GEOJIT BNP PRIBAS FINANCIAL SERVICE LTD. & ORS. Vs SUNIL DATTARAM RAIKAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 306
Tribunals and Commissions10 Feb 2017
RAVINDER SINGH Vs ORIENTAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 313
Indian Penal Code, 1860, Section 377 - Unnatural offences
Tribunals and Commissions09 Feb 2017
SANJAY SHROFF Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 329
Tribunals and Commissions09 Feb 2017
PAWAN KUMAR MUDGIL & ORS. Vs NORTHERN RAILWAY & Ors
National Consumer Disputes Redressal Commission · 2017 1 CPR 326
Tribunals and Commissions09 Feb 2017
BENETTON INDIA PRIVATE LIMITED Vs RAVINDER SINGH
National Consumer Disputes Redressal Commission · 2017 1 CPR 323
Tribunals and Commissions09 Feb 2017
ASLEEN KAUR Vs PUNJAB STATE POWER CORPORATION LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 317
Tribunals and Commissions08 Feb 2017
RISHI MALHOTRA Vs M/S. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD., & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 732
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
Tribunals and Commissions08 Feb 2017
M/S. SN MOHANTY Vs UNITECH HI-TECH DEVELOPERS LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 350
Tribunals and Commissions08 Feb 2017Appeal Allowed
STATE BANK OF INDIA, & ORS. Vs SATYA RANJAN DAS, & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 341
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions08 Feb 2017
SOMYA AHUJA & ANR. Vs TODAY HOMES & INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 357
Code of Civil Procedure, 1908, Order 7Rule 10A -Consumer Protection Act, 1986, Section 13(4) - Procedure on admission of complaint
Tribunals and Commissions08 Feb 2017
M/S. GATI LTD. Vs M/S. SYNERGETIC AUTOMATION TECHNOLOGIES
National Consumer Disputes Redressal Commission · 2017 1 CPR 335
Consumer Protection Act, 1986, Section 11(2), Section 21(b) - Jurisdiction of the District Forum - Jurisdiction of the National CommissionCarriers Act, 1865,
Tribunals and Commissions08 Feb 2017
JASVINDER KAUR Vs PARSVNATH DEVELOPERS LTD., & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 344
Code of Civil Procedure, 1908, Order 2Rule 2(3) -Consumer Protection Act, 1986, Section 17 - Jurisdiction of the State Commission