Tribunals and Commissions22 Feb 2017
DR. S.S. GHOSH & ANR Vs SAHADEO PRASAD ANJANA @ SAHADEO
National Consumer Disputes Redressal Commission · 2017 1 CPR 688
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 317 of 1,389
Tribunals and Commissions22 Feb 2017
M/S CHIRANJI LAL CHAUDHARY AND SONS Vs PRAKASH INTERNATIONAL CARRIER PVT. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 698
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 Feb 2017
FOOD SAFETY COMMISSIONER Vs ANAND UNNIKRISHNAN & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 692
Consumer Protection Act, 1986, Section 2(1)(o) - Definitions
Tribunals and Commissions21 Feb 2017
SUDHAKAR JOGI MOHANTI Vs STATE OF ORISSA & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 724
Tribunals and Commissions21 Feb 2017
THAKUR LOKPAL SINGH Vs KAMAL KHAN
National Consumer Disputes Redressal Commission · 2017 1 CPR 712
Tribunals and Commissions21 Feb 2017
RANVIR SINGH ALIAS RANBIR KAUR Vs LIFE INSURANCE CORPORATION OF INDIA & 2 ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 720
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions21 Feb 2017
PRAYAS COMMUNITY LIVING CENTRE Vs BAHNI MANDAL & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 714
Income Tax Act, 1961, Section 80G, Section 80G, Section 80G, Section 80G - Deduction in respect of donations to certain funds, charitable institut
Tribunals and Commissions21 Feb 2017
MADANLAL MOTILAL BORA Vs NAV MAHARASHTRA BUILDERS & 8 ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 722
Tribunals and Commissions21 Feb 2017
DR. P.K. KOHLI Vs RISHU KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 716
Tribunals and Commissions21 Feb 2017
AMAR BHUSHAN Vs PRINCIPAL, DR. ZAKIR HUSSAIN TEACHER
National Consumer Disputes Redressal Commission · 2017 1 CPR 715
Tribunals and Commissions21 Feb 2017
AMIYA DAS Vs VIJENDRA SING DIWAKAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 718
Consumer Protection Act, 1986, Section 21 (b), Section 21 (b) - Jurisdiction of the National Commission - Jurisdiction of the National Commission
Tribunals and Commissions20 Feb 2017
TARANJIT KAUR Vs LUDHIANA IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2017 1 CPR 733
Tribunals and Commissions20 Feb 2017
SDB INFRASTRUCTURE PVT. LTD. Vs LOKESH KUMAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 730
Tribunals and Commissions20 Feb 2017
SECRETARY/MANAGER, MAYYANAD Vs EBRAHIMKUTTY
National Consumer Disputes Redressal Commission · 2017 1 CPR 737
Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(ii) - Appeals - Limitatioln period - Jurisdiction of the National Commission
Tribunals and Commissions20 Feb 2017
RAJESH KUMAR Vs NATIONAL INSURANCE COMPANY LIMITED & 2 ORS
National Consumer Disputes Redressal Commission · 2017 1 CPR 731
Indian Penal Code, 1860, Section 394 - Voluntarily causing hurt in committing robberyConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commiss
Tribunals and Commissions20 Feb 2017
M/S. JAI KRISHNA ARTECH-JV Vs GEETA RANI W/O. SH. SARWAR SINGH
National Consumer Disputes Redressal Commission · 2017 1 CPR 734
Tribunals and Commissions20 Feb 2017
J.M.A. STORES LTD. & ANR. Vs RAVI SHANKAR SAO & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 728
Tribunals and Commissions20 Feb 2017
ADANI WILMAR LIMITED Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 1 CPR 741
Tribunals and Commissions20 Feb 2017
AGARWAL ORTHOPEDIC HOSPITAL & ANR. Vs SANDEEP ARORA & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 735
Tribunals and Commissions17 Feb 2017
ST MARYS ACADEMY & ANR. Vs KRISHNA MOHAN GOEL
National Consumer Disputes Redressal Commission · 2017 1 CPR 748