Tribunals and Commissions07 Mar 2017
AU FINANCIER (INDIA) LTD. Vs JITENDRA SINGH CHOUDHARY
National Consumer Disputes Redressal Commission · 2017 1 CPR 635
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 315 of 1,389
Tribunals and Commissions06 Mar 2017
RANJEET BHATIA & ANR. Vs SUPERTECH LIMITED
National Consumer Disputes Redressal Commission · 2017 1 CPR 603
Tribunals and Commissions06 Mar 2017
ORIENTAL INSURANCE COMPANY Vs SHAKIR ALI & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 623
Consumer Protection Act, 1986, Section 21(b), Section 24A, Section 149(2)(a)(II) - Jurisdiction of the National Commission - Limitatioln period
Tribunals and Commissions06 Mar 2017
PUNJAB NATIONAL BANK Vs MEENA
National Consumer Disputes Redressal Commission · 2017 1 CPR 619
Tribunals and Commissions06 Mar 2017
M/S. MAGMA FINCORP LIMITED Vs RAVI RANJAN KUMAR
National Consumer Disputes Redressal Commission · 2017 1 CPR 612
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions06 Mar 2017
UNITED INDIA INSURANCE CO. LTD Vs NEWAR METALS PVT. LTD
National Consumer Disputes Redressal Commission · 2017 1 CPR 615
Limitation Act, 1908, Section 5 -Indian Penal Code, 1860, Section 379, Section 457, Section 445 - Punishment for theft - Lu
Tribunals and Commissions06 Mar 2017
DR. POONAM AGGARWAL Vs M/S. GUJRAL ASSOCIATES & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 606
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions03 Mar 2017
SHARDA BAI Vs MANAGER, LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 593
Motor Vehicles Act, 1988, Section 15(1), Section 15(1) - Renewal of driving licences
Tribunals and Commissions03 Mar 2017
WESR BENGAL HOUSING BOARD & 2 ORS. Vs JAYESH SEN
National Consumer Disputes Redressal Commission · 2017 1 CPR 598
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions03 Mar 2017
RAM INDER YADAV Vs IFFCO TOKIO GENERAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 597
Tribunals and Commissions03 Mar 2017
BIR SINGH S/O. SHRI MEHROO Vs SHRIRAM GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 878
Tribunals and Commissions03 Mar 2017
Colonel P.K. Sharma Vs Sanjay Ambadas Joshi
National Consumer Disputes Redressal Commission · 2017 2 CPJ 366 : 2017 3 CPR 17
Tribunals and Commissions03 Mar 2017
NALLAM CHANDRA SEKHAR REDDY Vs DR. DESAI THIPPA REDDY
National Consumer Disputes Redressal Commission · 2017 1 CPR 588
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions03 Mar 2017
M/S. KARWA DEVELOPERS & ORS Vs SHREE VINAYAK CO-OPERATIVE HOUSING SOCIETY LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 590
Consumer Protection Act, 1986, Section 19, Section 24A, Section 2(1)(d), Section 21(a)(ii) - Appeals - Limitatioln period - Definitions - Jurisdiction of
Tribunals and Commissions03 Mar 2017
C.G. GRIH NIRMAN MANDAL Vs SANJAY KUMAR DHIMAN
National Consumer Disputes Redressal Commission · 2017 1 CPR 601
Tribunals and Commissions02 Mar 2017
UNION OF INDIA & 3 ORS. Vs N. CHANNABASAPPA
National Consumer Disputes Redressal Commission · 2017 1 CPR 586
Tribunals and Commissions02 Mar 2017
VISHAL ARYA S/O. SHRI MADAN LAL ARYA Vs UNITECH LTD., & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 876
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions02 Mar 2017
PASCHIM GUJARAT VIJ COMPANY LTD. Vs CHUNILAL GORDHANBHAI SIDPARA
National Consumer Disputes Redressal Commission · 2017 2 CPR 875
Tribunals and Commissions02 Mar 2017
Ghaziabad Development Ghaziabad Authority Vs Shree Krishna Singhania
National Consumer Disputes Redressal Commission · 2017 2 CPJ 375 : 2017 3 CPR 5
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions02 Mar 2017
MANOHARA CONSTRUCTION COMPANY & ANR. Vs YOUNG WOMENS CHRISTIAN ASSOCIATION & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 581
Consumer Protection Act, 1986, Section 19, Section 21(a)(ii) - Appeals - Jurisdiction of the National Commission