Tribunals and Commissions23 Mar 2017
RANU SAHA & ORS. Vs PRASANTA DAS & ANR.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0011
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 313 of 1,389
Tribunals and Commissions23 Mar 2017
M/S. SANGRUR AGRO LTD. THROUGH ITS AUTHORIZED AGENCY RAM KUMAR SHARMA, S/O SH. PRITPAL SHARMA Vs NEW INDIA ASSURANCE COMPANY LTD. & ANR.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0010
Tribunals and Commissions23 Mar 2017Petition Allowed
JAMNABEN SHAMBHUBHAI MANGE Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0007
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 Mar 2017
ANDHRA BANK & ORS. Vs AKHIL BHARTIYA BRAHAMINA KARIVENA NITYA ANNADANA SATRAM, SRISALLAM & ANR.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0005
Andhra Pradesh Societies Registration Act, 2001, Section 23 - Dispute regarding management
Tribunals and Commissions22 Mar 2017
DEVENDRA KUMAR GOEL & ANR. Vs M/S. PARSVNATH DEVELOPERS LTD. & ORS.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0003
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions21 Mar 2017
NATIONAL INSURANCE CO. LTD. & ORS. Vs M/S. ESHA POLYMERS PACKAGING THROUGH PROPRIETOR, MR. EAJAZ AHMAD, S/O. MD. QAMRUZAMA, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 432
Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(2) - Appeals - Limitatioln period - Jurisdiction of the National Commission
Tribunals and Commissions21 Mar 2017
RAMDHARI D. MISHRA Vs DILIP S. GADA (SHAH) AND ORS.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0012
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions21 Mar 2017
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS AUTHORIZED SIGNATORY, DRO II Vs JOGESH ROY & ANR.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0006
Consumer Protection Act, 1986, Section 25 - Enforcement of orders of the District Forum, the State Commission or the National Commission.
Tribunals and Commissions21 Mar 2017
CEYAKI SHIPPING PVT. LTD. Vs NEW INDIA ASSURANCE PVT. CO. LTD.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0004
Tribunals and Commissions21 Mar 2017
GOLDEN TRUST FINANCIAL SERVICES THROUGH BRANCH MANAGER Vs PUSPA DEVI & ORS.
National Consumer Disputes Redressal Commission · (2017) 03 NCDRC CK 0002
Tribunals and Commissions16 Mar 2017
BILLROTH HOSPITALS LTD. & ANR. Vs R. VIJAYALAKSHMI
National Consumer Disputes Redressal Commission · 2017 2 CPR 321
Tribunals and Commissions16 Mar 2017
BALESHWAR SINGH Vs LIFE INSURANCE CO.& ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 324
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 Mar 2017
UNISOURCE TRADING (INDIA) PVT. LTD. Vs CONTINENTAL AIRLINE CARGO (UNITED CARGO & CONTINENTAL CARGO) & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 354
Consumer Protection Act, 1986, Section 2 (1) (d) - Definitions
Tribunals and Commissions15 Mar 2017
SATISH KUMAR DUTTA & ANR. Vs M/S. UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 348
Tribunals and Commissions15 Mar 2017
ORIENTAL INSURANCE CO. LTD. Vs ABDUL SHAMAD
National Consumer Disputes Redressal Commission · 2017 2 CPR 331
Indian Penal Code, 1860, Section 405, Section 406, Section 378, Section 381 - Criminal breach of trust - Punishment for Criminal breach of trust - The
Tribunals and Commissions15 Mar 2017
LEVIS STRAUSS (INDIA) PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2017 2 CPR 350
Marine Insurance Act, 1963, Section 3, Section 5, Section 4(1), Section 2(e) - Marine insurance defined - Lawful marine adventure - Mixed Sea and Land Risks -
Tribunals and Commissions15 Mar 2017
MADAN LAL GUPTA & Anr Vs DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 334
Indian Penal Code, 1860, Section 395, Section 457 - Punishment for dacoity - Lurking house-trespass or house-breaking by night in order to commit offence punishable with imprisonment
Tribunals and Commissions15 Mar 2017
MAHARASHTRA HYBRID SEEDS COMPANY PRIVATE LTD Vs JAGDISH KUMAR & ANR
National Consumer Disputes Redressal Commission · 2017 2 CPR 329
Tribunals and Commissions15 Mar 2017
BANK OF INDIA Vs M/S. PUNJAB HIDE CO. & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 338
Consumer Protection Act, 1986, Section 19, Section 24A, Section 21(a)(ii) - Appeals - Limitatioln period - Jurisdiction of the National Commission
Tribunals and Commissions14 Mar 2017
UTTAR HARYANA BIJLI VITRAN NIGAM Vs KAZANA RAM@KAZANA
National Consumer Disputes Redressal Commission · 2017 2 CPR 356
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission