COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 314 of 1,389

Tribunals and Commissions07 Mar 2017

AZAD Vs PARAVOOR ENGINEERS

National Consumer Disputes Redressal Commission · 2017 3 CPR 14

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions07 Mar 2017

M/S. MAHINDRA & MAHINDRA FINANCIAL Vs RAMESH SAWANT

National Consumer Disputes Redressal Commission · 2017 1 CPR 637

Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regionsConsumer Protection Act, 1986, <