COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 321 of 1,389

Tribunals and Commissions01 Feb 2017

SANJAY SAINI S/O. SH. RAM CHANDER SAINI Vs M/S. SPAZE TOWER PVT. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 541

Consumer Protection Act, 1986, Section 21, Section 19, Section 11, Section 17, Section 21(a)(2) - Jurisdiction of the National Commiss

Tribunals and Commissions31 Jan 2017

SAVITRI SINGH Vs BAJAJ ALLIANZ LIFE INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 1 CPR 535

Tribunals and Commissions31 Jan 2017

Raginee Mishka and others Vs Nirala Infratech Pvt. Ltd.

National Consumer Disputes Redressal Commission · 2017 0 CPR 910 : 2017 2 CPJ 400

Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.

Tribunals and Commissions31 Jan 2017

DUSHYANT KUMAR GUPTA & ORS. Vs TODAY HOMES & INFRASTRUCTURE PRIVATE LIMITED & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 509

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions31 Jan 2017

RADHA Vs BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 531

Tribunals and Commissions31 Jan 2017

M/S. KAPIL PROPERTIES & ANR. Vs OM PRAKASH & ORS

National Consumer Disputes Redressal Commission · 2017 1 CPR 533

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions31 Jan 2017

GUNVATIBEN KANTILAL SHAH & Ors Vs SHUBHAM BUILDERS & Ors

National Consumer Disputes Redressal Commission · 2017 1 CPR 528

Tribunals and Commissions31 Jan 2017

DOLPHIN CLOTHING Vs JET AIRWAYS INDIA LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 525

Tribunals and Commissions31 Jan 2017

AMAL KUMAR MUKHERJEE & ANR. Vs TARAK NATH SARKAR & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 536

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions31 Jan 2017

BELU SYAL Vs UNITECH HI-TECH DEVELOPERS LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 520

Environment (Protection) Act, 1986, Section 5(3)

Tribunals and Commissions30 Jan 2017Appeal Dismissed

SITA RAM SRIVASTAVA Vs SANJAI GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES THROUGH ITS DIRECTOR

National Consumer Disputes Redressal Commission · 2017 1 CPR 502

Tribunals and Commissions30 Jan 2017

VENKATESHWARA UNIVERSITY REPRESENTED BY THE CONTROLLER OF EXAMINATIONS TIRUPATI Vs NARRAVULA KOTESHWAR RAO S/O. SRI N. KRISHNAMA NAIDU

National Consumer Disputes Redressal Commission · 2017 1 CPR 506

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions30 Jan 2017

VIJENDER MOHAN S/O. BASHESHER NATH Vs MANAGER, PUNJAB NATIONAL BANK

National Consumer Disputes Redressal Commission · 2017 1 CPR 508

Tribunals and Commissions30 Jan 2017

LUV BHASIN Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2017 1 CPR 495

Consumer Protection Act, 1986, Section 2(r), Section 2(r)(1) - Definitions - DefinitionsEnvironment (Protection) Act, 1986, Section 5(3)

Tribunals and Commissions27 Jan 2017

SANJAY AGRAWAL Vs AMBUJA CEMENT LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 493

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions25 Jan 2017Appeal Dismissed

Sunanda Dhananjay Lahoti Vs Metlife India Insurance Co. Ltd. and another

National Consumer Disputes Redressal Commission · 2017 1 CPJ 612 : 2017 2 CPR 728

Tribunals and Commissions25 Jan 2017

PRADIP H. BHATIA Vs WINDSHIELD DEVELOPERS PVT. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 492

Consumer Protection Act, 1986, Section 12(1)(a), Section 12(1)(c) - Manner in which complaint shall be made. - Manner in which complaint shall be made.

Tribunals and Commissions25 Jan 2017Appeal Allowed

ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs NIHAL CHAND MANOCHA

National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0075

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions24 Jan 2017

MITESH BALLASAAHEB ADDHATE Vs M/S. JVPD PROPERTIES PRIVATE LTD. & 2 ORS

National Consumer Disputes Redressal Commission · 2017 1 CPR 458

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

Tribunals and Commissions24 Jan 2017

HARINDER SINGH DHALL Vs SAHARA PRIME CITY LTD

National Consumer Disputes Redressal Commission · 2017 1 CPR 471

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission