Tribunals and Commissions19 Jan 2017
DR. R.P. SINGH Vs P.C. JAIN
National Consumer Disputes Redressal Commission · 2017 1 CPR 429
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 323 of 1,389
Tribunals and Commissions19 Jan 2017
BRITISH AIRWAYS Vs KALLOL BASU & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 415
Carriage by Air Act, 1972, Section 17 - 17
Tribunals and Commissions19 Jan 2017
AMAR EDUCATION SOCIETY Vs CMD, PUNJAB AND SINDH BANK & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 428
Tribunals and Commissions19 Jan 2017
AGRICULTURE INSURANCE CO. OF INDIA LTD. Vs RAMKESHWAR SINGH & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 426
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Jan 2017
RAVI SAGAR DAMBHARE Vs VANMALA YESHWANT GAJBHIYE
National Consumer Disputes Redressal Commission · 2017 1 CPR 423
Tribunals and Commissions19 Jan 2017
RITA SRIVASTAVA Vs M/S. UNITECH LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 414
Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties
Tribunals and Commissions19 Jan 2017Petition Allowed
SHRIRAM GENERAL INSURANCE CO. LTD. Vs RAMCHARAN DHOBI S/O SH.BADRILAL
National Consumer Disputes Redressal Commission · 2017 1 CPR 430
Indian Penal Code, 1860, Section 379 - Punishment for theftConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions19 Jan 2017
M/S. SUKHDEV VENTURES THROUGH ITS PROPRIETOR, MR. DEVANAND SHETTY Vs SHASHIKANT M. CHANDAN & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 115
Tribunals and Commissions19 Jan 2017Appeal Allowed
M/S. CLOUD 9 PROJECTS PRIVATE LTD. Vs GAURAV KHANNA
National Consumer Disputes Redressal Commission · 2017 1 CPR 112
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions19 Jan 2017
M.K. MEENA & ORS. Vs DR. SATISH SWAROOP GEHLOT S/O. LATE SH. CHETAN SWARUP GEHLTO
National Consumer Disputes Redressal Commission · 2017 1 CPR 107
Consumer Protection Act, 1986, Section 25, Section 27, Section 21(b) - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalti
Tribunals and Commissions19 Jan 2017Appeal Dismissed
M/S. MAHAVIR PRASAD GUPTA AND SONS THROUGH ITS SH. MANOJ GUPTA Vs ORIENTAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 117
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions19 Jan 2017Petition Allowed
PUDA THROUGH ITS ESTATE OFGFICER Vs DR. RAMA SOFAT W/O SH.J.R.SOFAT, & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 110
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jan 2017
RAMA SHANKAR Vs M/S. AHUJA BROTHERS COLD STORAGE PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 128
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jan 2017Appeal Dismissed
WESTERN RAILWAY THROUGH GENERAL MANAGER Vs VINOD SHARMA THROUGH HIS WIFE AND CONSTITUTE ATTORNEY
National Consumer Disputes Redressal Commission · 2017 1 CPR 130
Railways Act, 1989, Section 124A, Section 123, Section 124 - Compensation on account of untoward incidents - Definitions - Extent of liabilityRailway
Tribunals and Commissions18 Jan 2017
YOUSUF ALI PEEDIKAPARAMBAN S/O. ABDU P.P. HAJIYAR PALLY Vs M/S. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD. & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 119
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jan 2017
KUNWAR PAL Vs CEO, SAHARA INDIA LIFE INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 1 CPR 124
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions18 Jan 2017Petition Dispossed
SMT.CHHANDITA MITRA W/O ASHIS MITRA UNITY TOWER Vs SRI NETAI GHOSH & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 127
Tribunals and Commissions17 Jan 2017
JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs NARENDER KUMAR S/O. SHRI KAILASH PANDEY
National Consumer Disputes Redressal Commission · 2017 1 CPR 138
Tribunals and Commissions17 Jan 2017Petition Dispossed
LIC OF INDIA Vs AMRUTBEN MOHANBHAI PARMAR (DEAD BY L.Rs.), & ORS.
National Consumer Disputes Redressal Commission · (2017) 01 NCDRC CK 0040
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions17 Jan 2017Appeal Dismissed
DR. RABINDRA NATH JANA Vs ALPANA BERA SASMAL & ORS.
National Consumer Disputes Redressal Commission · 2017 1 CPR 141
Consumer Protection Act, 1986, Section 13(1), Section 13(2) - Procedure on admission of complaint - Procedure on admission of complaint