COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 327 of 1,389

Tribunals and Commissions23 Dec 2016

BALKAR SINGH Vs MALWINDER SINGH BATTU & ORS.

National Consumer Disputes Redressal Commission · (2016) 12 NCDRC CK 0050

Consumer Protection Act, 1986, Section 3, Section 24A - Act not in derogation of any other law - Limitatioln period

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Tribunals and Commissions23 Dec 2016Petition dismissed

UNITED INDIA INSURANCE CO. LTD. Vs ALKA MAHESHWARI W/O LATE BHAGWAN SAHAI

National Consumer Disputes Redressal Commission · 2017 1 CPR 217

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions23 Dec 2016

RAJ KUMAR GOYAL S/o SH Divan Chand Vs KAMAL CHAUDHARY & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 209

Indian Penal Code, 1860, Section 420, Section 406 - Cheating and dishonestly inducing delivery of property - Punishment for Criminal breach of trustConsumer Protection Act

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Tribunals and Commissions23 Dec 2016

UTTAR PRADESH SAHKARI AWAS SANGH LTD. Vs DINESH CHANDRA JOSHI & ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 206

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Tribunals and Commissions22 Dec 2016

GREATER MOHALI AREA DEVELOPMENT AUTHORITY & ANR. Vs PRIYANKA NAYYAR

National Consumer Disputes Redressal Commission · 2017 1 CPR 249

Consumer Protection Act, 1986, Section 19, Section 2(1)(r) - Appeals - Definitions

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Tribunals and Commissions22 Dec 2016

RAFNAS P.K. Vs RELIANCE GENERAL INSURANCE CO. LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 1 CPR 240

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions22 Dec 2016Petition dismissed

CHAIRMAN, COIR FOAM INDIA PVT. INDIA Vs DEEPAK GAUTAM & ANR.

National Consumer Disputes Redressal Commission · 2017 1 CPR 229

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Tribunals and Commissions22 Dec 2016Petition dismissed

NATIONAL INSURANCE CO. LTD. Vs AJAY RAJORA

National Consumer Disputes Redressal Commission · 2017 1 CPR 245

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions22 Dec 2016Petition dismissed

NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs VED PRAKASH GUPTA

National Consumer Disputes Redressal Commission · 2017 1 CPR 236

Consumer Protection Act, 1986, Section 25, Section 27, Section 21(b) - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalti

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Tribunals and Commissions22 Dec 2016Petition dismissed