Tribunals and Commissions01 May 2017
MAN SINGH GREWAL, & ANR. Vs M/S. PARSVNATH DEVELOPERS LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 678
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 308 of 1,389
Tribunals and Commissions01 May 2017
M/s MUTTHA ASSOCIATES Vs M/s UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 665
Insurance Regulatory and Development Authority (Protection of Policy Holders Interest) Regulation, 2002, Regulation 9
Tribunals and Commissions28 Apr 2017
M/S. JANTA LAND PROMOTERS PVT. LIMITED Vs ANIL KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2017 2 CPR 680
Tribunals and Commissions28 Apr 2017
PUNJAB CONWARE, CONTAINER FREIGHT STATION, & ANR. Vs RAJPAL ENTERPRISES, & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 702
Customs Act, 1962, Section 45 - Clearance of imported goods Restrictions on custody and removal of imported goods.Consumer Protection Act, 1986, Section 2(1)(d),
Tribunals and Commissions28 Apr 2017
A.V. COTTEX LIMITED Vs THE ORIENTAL INSURANCE CO. LTD., & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 696
Tribunals and Commissions28 Apr 2017
BAJAJ AUTO LTD., & ANR. Vs CONWARE, CONTAINER FREIGHT STATION
National Consumer Disputes Redressal Commission · 2017 2 CPR 709
Customs Act, 1962, Section 45, Section 45 - Clearance of imported goods Restrictions on custody and removal of imported goods. - Clearance of imported goods Restrictions on custody and removal o
Tribunals and Commissions28 Apr 2017
DELHI DEVELOPMENT AUTHORITY THROUGH ITS DIRECTOR, DELHI DEVELOPMENT AUTHORITY Vs LAL CHAND (DEAD) THROUGH LRS THROUGH HIS LEGAL REPRESENTATIVE, SHRI JAI PAL
National Consumer Disputes Redressal Commission · 2017 2 CPR 682
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions28 Apr 2017
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs KANWAL ARORA
National Consumer Disputes Redressal Commission · 2017 2 CPR 692
Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period
Tribunals and Commissions28 Apr 2017Petition Allowed
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs GURMEET KAUR W/o Late Mr Jalaur Singh
National Consumer Disputes Redressal Commission · 2017 2 CPR 688
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions28 Apr 2017Appeal Dismissed
RAMKESH (DEAD) THROUGH ITS LRS S/O SHRI SIDHARI RAM Vs DR. R.N. SRIVASTAVA & ANR
National Consumer Disputes Redressal Commission · 2017 2 CPR 706
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions28 Apr 2017
SANJAY MOHAN VOLVOIKER Vs SHRIRAM TRANSPORT FINANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 684
Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions
Tribunals and Commissions28 Apr 2017
SATYENDER KUMAR DALMIA Vs L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 2017 2 CPR 694
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions27 Apr 2017
RAM KRISHNA BHARTI S/O SH.RAM NATH Vs RAMAN DISTRIBUTOR PVT. THROUGH ITS AUTHORIZED SIGNATORY & ANR.
National Consumer Disputes Redressal Commission · 2017 2 CPR 436
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions27 Apr 2017Petition Allowed
STOCK HOLDING CORPORATION OF INDIA LTD Vs V.S. PANDEY, & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 429
Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period
Tribunals and Commissions27 Apr 2017Petition Allowed
SUPERINTENDENT EXCISE & PROHIBITION & ORS. Vs M. SHIVA RANI & ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 420
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National CommissionAndhra Pradesh Excise Act, 1968, Section 37(b) - Penalty for adulteration, etc. by li
Tribunals and Commissions27 Apr 2017
SRI KRISHNA ESTATE AND CONSTRUCTION PVT. LTD. Vs SURYA NARAYAN PATRA S/O BASANTA PATRA
National Consumer Disputes Redressal Commission · 2017 2 CPR 423
Consumer Protection Act, 1986, Section 3 - Act not in derogation of any other law
Tribunals and Commissions26 Apr 2017
RAM SINGH YADAV Vs BRIJESH SACHAN & 2 ORS.
National Consumer Disputes Redressal Commission · 2017 2 CPR 446
Consumer Protection Act, 1986, Section 24-A
Tribunals and Commissions26 Apr 2017
SAHARA INDIA COMMERCIAL CORPORATION LTD. & 2 ORS. Vs MANOJ MANGAL
National Consumer Disputes Redressal Commission · 2017 2 CPR 439
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions26 Apr 2017
KIRAN BHATTAD & ANR Vs SHRINIVAS AGROTECH INDIA LTD. & ANR
National Consumer Disputes Redressal Commission · 2017 2 CPR 444
Tribunals and Commissions26 Apr 2017
M/S. FATEHGARH BUS SERVICE (REGD.) Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 2 CPR 441
Consumer Protection Act, 1986, Section 12 - Manner in which complaint shall be made.