COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 309 of 1,389

Tribunals and Commissions26 Apr 2017

TUSHAR BATRA & ANR. Vs M/S. UNITECH LIMITED , THROUGH ITS MANAGING DIRECTOR

National Consumer Disputes Redressal Commission · 2017 2 CPR 449

Code of Civil Procedure, 1908, Order 7Rule 10A -Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions26 Apr 2017

ZABBAR SIDDIQUI Vs NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS ZONAL MANAGER, ZONAL OFFICE

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0010

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions25 Apr 2017

RAMESH PATEL Vs MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 459

Motor Vehicles Act, 1988, Section 39, Section 39 - Necessity for registrationConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the Nati

Tribunals and Commissions25 Apr 2017

KRISHNASWAMY SUBRAMANIAN & ANR Vs UNITECH HO-TECH DEVELOPERS LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 481

Tribunals and Commissions25 Apr 2017

NEW INDIA ASSURANCE CO. LTD Vs JAYKANT BHAGWATI PRASAD PANDEY

National Consumer Disputes Redressal Commission · 2017 2 CPR 456

Indian Penal Code, 1860, Section 392, Section 328 - Punishment for robbery - Causing hurt by means of poison, etc., with intent to commit an offenceMotor Vehicles Act, 19

Tribunals and Commissions25 Apr 2017

INTERGLOBE AVIATION LIMITED Vs MANISH NAGPAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 452

Carriage by Air Act, 1972, Section 4, Section 6, Section 5 - 4 - 6 - 5Consumer Protection Act, 1986, Section 3, Secti

Tribunals and Commissions25 Apr 2017

M. AHUJA PROJECT (INDIA) PRIVATE LIMITED Vs LOKESHWARI NAGPURE W/O. HARENDRA KUMAR NAGPURE

National Consumer Disputes Redressal Commission · 2017 2 CPR 475

Consumer Protection Act, 1986, Section 21(a)(ii) - Jurisdiction of the National Commission

Tribunals and Commissions25 Apr 2017

BRIG. DAVINDER SINGH GREWAL & ANR. Vs M/S. R.S. REAL ESTATE & ANR.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0004

Consumer Protection Act, 1986, Section 19, Section 2(o), Section 2(1)(d), Section 21(a)(2) - Appeals - Definitions - Definitions - Jurisdiction of the Natio

Tribunals and Commissions25 Apr 2017

KRISHNASWAMY SUBRAMANIAN & ANR. Vs UNITECH HO-TECH DEVELOPERS LIMITED

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0001

Tribunals and Commissions24 Apr 2017

YOGESH KUMAR VERMA Vs PUMA REALTORS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 487

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions24 Apr 2017Appeal Allowed

YOGESH KUMAR VERMA S/O. SH. DALIP CHAND Vs PUMA REALTORS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0011

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions21 Apr 2017

THE EAST COAST RAILWAYS & ANR. Vs KADAMBARI RAMA JOGA RAO & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 494

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD. Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & 3 ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0066

Tribunals and Commissions21 Apr 2017

TOWN IMPROVEMENT TRUST Vs KAPIL BANSAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 498

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & 3 ORS

National Consumer Disputes Redressal Commission · 2017 2 CPR 508

Tribunals and Commissions21 Apr 2017

SUNITA RANI Vs PNB METLIFE INDIA INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 489

Carriage by Air Act, 1972, Section 12 - 12

Tribunals and Commissions21 Apr 2017

M/S. RR LEATHER PRODUCTS PVT. LTD. Vs ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED & ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0008

Tribunals and Commissions21 Apr 2017

PUNJAB NATIONAL BANK & ANR. Vs M/S. JAYANTI COMPUTER SYSTEMS & ORS.

National Consumer Disputes Redressal Commission · (2017) 04 NCDRC CK 0002

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

Tribunals and Commissions20 Apr 2017

M/S. URBAN IMPROVEMENT CO. (P) LTD. Vs DALJIT SINGH

National Consumer Disputes Redressal Commission · 2017 2 CPR 527

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions20 Apr 2017

SAMBHUNANDY Vs MONOJ CHOWDHURY & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 518

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(o) - Jurisdiction of the National Commission - Definitions