COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 307 of 1,389

Tribunals and Commissions05 May 2017

SUMIT KUMAR S/o. Dr. Shree Ram Vs ORRIS INFRASTRUCTURE PVT. LTD. Through its Managing Director

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0009

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions04 May 2017

SURESH RAJ Vs MANAGING DIRECTOR, ST ANTHONYS MOTORS INDIA LTD. & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 625

Tribunals and Commissions04 May 2017

CH. RAVI KUMAR & ANR. Vs DR. M. SYAM SUNDER

National Consumer Disputes Redressal Commission · 2017 2 CPR 616

Tribunals and Commissions04 May 2017

ICICI LOMBARD GENERAL INSURANCE CO. LTD. & ANR. Vs CHANDRAKANT RAMANLAL PANCHAL

National Consumer Disputes Redressal Commission · 2017 2 CPR 614

Tribunals and Commissions04 May 2017

AJIT SANTOKCHAND SURANA Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 618

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions04 May 2017Petition Allowed

SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD. Vs A.G. KALIA PERUMAL & ORS

National Consumer Disputes Redressal Commission · 2017 2 CPR 622

Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period

Tribunals and Commissions03 May 2017Appeal Dismissed

RICKY CHANDRA Vs SUDEEP GHOSH S/O. SRI ASHUROSH GHOSH

National Consumer Disputes Redressal Commission · 2017 2 CPR 648

Tribunals and Commissions03 May 2017

SUDHANSHU POKHRIYAL Vs M/S. UNITECH LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 651

Tribunals and Commissions03 May 2017

KANTA KANTHA RAO S/O CHINNA NANDIAH Vs Y. SURYA NARAYANA S/O YEDUKONDALU, & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 645

Tribunals and Commissions03 May 2017

RAHUL KUMAR YADAV Vs CHIEF ADMINISTRATOR & 2 ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 629

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions03 May 2017

DILIP SHARMA & ANR. Vs S.B.I. LIFE INSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 627

Consumer Protection Act, 1986, Section 13(1)(a), Section 21(b) - Procedure on admission of complaint - Jurisdiction of the National Commission

Tribunals and Commissions03 May 2017

STATE BANK OF INDIA Vs DR. J.C.S. KATAKY

National Consumer Disputes Redressal Commission · 2017 2 CPR 632

Indian Penal Code, 1860, Section 420 - Cheating and dishonestly inducing delivery of propertyConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National

Tribunals and Commissions03 May 2017

GHANSHYAM SAHU S/O. SHRI JHUMUK LAL SAHU Vs NATIONAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 643

Motor Vehicles Act, 1988, Section 66(3), Section 66(3) - Necessity for permits

Tribunals and Commissions03 May 2017

M/S. HDFC BANK Vs ARTI KRISHNAN

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0005

Contract Act, 1872, Section 171 - General lien of bankers, factors, wharfingers, attorneys and policy-brokersConsumer Protection Act, 1986, Section 21(b) - Jurisdiction

Tribunals and Commissions03 May 2017

MANOJ KUMAR S/O. SH. MANGAL SINGH Vs NEW INDIA ASSURANCE COMPANY LIMITED & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 641

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions02 May 2017

LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ASSISTANT SECRETARY LEGAL SHRI PREM CHAND, OPPOSITE RADIO STATION Vs SAROJINI & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 658

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions02 May 2017

SDO (OP). SUB DIVISION, UHBVNL PILLUKHEREA Vs AZAD SINGH & ANR.

National Consumer Disputes Redressal Commission · 2017 2 CPR 656

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions01 May 2017

Chief Post Master General & 2 Ors Vs Garima Gupta (Since Minor Through Her Natural Guardian/father)

National Consumer Disputes Redressal Commission · 2017 3 CPJ 251

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions01 May 2017Appeal Dismissed

SALEEM S/O. MOHD. HAROON Vs IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED

National Consumer Disputes Redressal Commission · 2017 2 CPR 661

Tribunals and Commissions01 May 2017

WILHELM TEXTILES INDIA PVT. LTD. Vs ORIENTAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2017 2 CPR 669

Contract Act, 1872, Section 28 - Agreements In restraint of legal proceedings void