COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 305 of 1,389

Tribunals and Commissions25 May 2017

HARDWARI LAL Vs DR. A.K. AGGARWAL

National Consumer Disputes Redressal Commission · 2017 4 CPR 295

Indian Penal Code, 1860, Section 304-A -Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions24 May 2017

RELIANCE GENERAL INSURANCE COMPANY LTD. Vs RAJ KUMAR

National Consumer Disputes Redressal Commission · 2017 4 CPR 308

Indian Penal Code, 1860, Section 406 - Punishment for Criminal breach of trustConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission