Tribunals and Commissions23 Jun 2017
PRANAB BASAK Vs SUHAS CHATTERJEE
National Consumer Disputes Redressal Commission · 2017 3 CPR 165
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 303 of 1,389
Tribunals and Commissions23 Jun 2017
PRIYA SANKAR BOSE Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 2017 3 CPR 167
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions22 Jun 2017
PRANAYJIT BOSE Vs POST MASTER GENERAL
National Consumer Disputes Redressal Commission · 2017 3 CPR 172
Tribunals and Commissions22 Jun 2017
DIRECTOR, THE RICE GROUP Vs RANUSRI SAMANTA
National Consumer Disputes Redressal Commission · 2017 3 CPR 175
Tribunals and Commissions22 Jun 2017
SOUREN DUTT Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 2017 3 CPR 174
Tribunals and Commissions22 Jun 2017
M/S. STAR CONSTRUCTION & ORS. Vs ARUN KUMAR KUNDU
National Consumer Disputes Redressal Commission · 2017 3 CPR 177
Tribunals and Commissions21 Jun 2017
TAPSI DAS & ORS. Vs DHRUDA SEN & ANR.
National Consumer Disputes Redressal Commission · 2017 3 CPR 179
Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint
Tribunals and Commissions20 Jun 2017
MD. ANWAR ALI Vs JAMIL AHMED FAROOQUI
National Consumer Disputes Redressal Commission · 2017 3 CPR 181
Tribunals and Commissions19 Jun 2017
DR. KALIPRASAD DATTA Vs DUM DUM MUNICIPAL SPECIALISED HOSPITAL & ORS.
National Consumer Disputes Redressal Commission · 2017 3 CPR 182
Consumer Protection Act, 1986, Section 17-A
Tribunals and Commissions15 Jun 2017
RAJ KUMAR SINGH Vs PUNJAB NATIONAL BANK & ORS.
National Consumer Disputes Redressal Commission · 2017 3 CPR 190
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions15 Jun 2017
DAMODARAN SHANMUGHAM MADALIAR Vs SANGITA R. VERMA & ORS.
National Consumer Disputes Redressal Commission · 2017 3 CPR 184
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions15 Jun 2017
RAJ KUMAR SINGH S/O. LT. AJMER SINGH Vs PUNJAB NATIONAL BANK & ORS.
National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0015
Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission
Tribunals and Commissions14 Jun 2017Appeal Dismissed
SHIVAJI GRUHA NIRMAN SAHAKARI SANSATHA MARYADIT THROUGH ITS PRESIDENT Vs HARISH SETHI & ANR.
National Consumer Disputes Redressal Commission · 2017 3 CPR 196
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions14 Jun 2017Appeal Dismissed
RAJASTHAN HOUSING BOARD THROUGH SY. HOUSING COMMISSIONER Vs SANTOSH KUMAR HAKIM
National Consumer Disputes Redressal Commission · 2017 3 CPR 192
Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions12 Jun 2017
M/S. S.K. ENTERPRISE Vs SH. PRASANTA CHATTERJEE & ORS.
National Consumer Disputes Redressal Commission · 2017 3 CPR 215
Consumer Protection Act, 1986, Section 19, Section 12(1)(c), Section 13(2)(a) - Appeals - Manner in which complaint shall be made. - Procedure on admission of complaint
Tribunals and Commissions12 Jun 2017
DR. D.K. MAJUMDAR SON OF LATE ROHINI KUMAR MAJUMDER Vs ANJANA BASU ROY AND. ORS.
National Consumer Disputes Redressal Commission · 2017 3 CPR 204
Tribunals and Commissions12 Jun 2017
HUDA & ANR. Vs INDRA SOBTI
National Consumer Disputes Redressal Commission · 2017 3 CPR 200
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions12 Jun 2017
KANHAIYA TIWARI S/O. LATE DHARMDEO TIWARI Vs MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2017 3 CPR 201
Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period
Tribunals and Commissions12 Jun 2017
MANAGER, BANK OF INDIA & ORS. Vs NARINDER KUMAR JAIN
National Consumer Disputes Redressal Commission · 2017 3 CPR 211
Consumer Protection Act, 1986, Section 19, Section 21(b)(2) - Appeals - Jurisdiction of the National Commission
Tribunals and Commissions12 Jun 2017
MANJIT SINGH,MANAGING DIRECTOR TOUCHWOOD AVIATION ACADAMY & ANR. Vs VISHAL SHADANGI
National Consumer Disputes Redressal Commission · 2017 3 CPR 206
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission