COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 301 of 1,389

Tribunals and Commissions31 Jul 2017Petition Allowed

NEW INDIA ASSURANCE CO. LTD. Vs DEBI PRASAD DOA ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0026

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions31 Jul 2017Appeal Allowed

PRATAP CHANDRA SINHA S/O. SH. PRAMATHESH KUMARB SINHA Vs M/S. KINDLE DEVELOPERS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0025

Consumer Protection Act, 1986, Section 19, Section 17, Section 17(2), Section 21(b), Section 17(2)(a) - Appeals - Jurisdiction of the

Tribunals and Commissions28 Jul 2017

GOPNARYAN DAS S/O. LT. SATYA NARAYAN DAS Vs MANOJ KUMAR NAYAK & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0028

Consumer Protection Act, 1986, Section 15 - Appeal

Tribunals and Commissions28 Jul 2017

UHBVNL, "SDO" MURTHAL Vs ARJAN DASS, & ORS.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0024

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions28 Jul 2017

NATIONAL INSURANCE CO. LTD. Vs HARINANDAN PRASAD S/O. SH. RAM SUHABAN PRASAD

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0023

Tribunals and Commissions28 Jul 2017

CHIEF MANAGER, ORIENTAL INSURANCE CO. LTD. Vs A.G. FATS LTD. THROUGH ITS MANAGING DIRECTOR, SH. RAVINDER KUMAR

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0022

Tribunals and Commissions28 Jul 2017

DR. PHANI BHUSAN MONDAL Vs DR. TRIPTI DAS & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0021

Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission

Tribunals and Commissions28 Jul 2017

BALJEET SINGH DHILLON THROUGH HIS SPECIAL POWER OF ATTORNEY HOLDER SMT. GURMEET KAUR S/O SHUPENDER SINGH DHILLON Vs ANSAL CROWN INFRABUILD PVT. LTD.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0020

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions27 Jul 2017

ABHAY CARRIERS (P) LIMITED Vs THE ORIENTAL INSURANCE CO. LIMITED

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0018

Motor Vehicles Act, 1988, Section 183, Section 183, Section 112, Section 112 - Driving at excessive speed, etc - Limits of speed

Tribunals and Commissions27 Jul 2017

MEERUT DEVELOPMENT AUTHORITY (MDA) THROUGH ITS SECRETARY Vs ARUN PRAKASH S/O. SHRI LAKSHMAN PRASAD

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0015

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions27 Jul 2017Appeal Allowed

V. TRANS INDIA LTD. Vs M/S. S.K. INTERNATIONAL & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0014

Consumer Protection Act, 1986, Section 19, Section 13, Section 21(a)(2) - Appeals - Procedure on admission of complaint - Jurisdiction of the National Commission

Tribunals and Commissions26 Jul 2017

LEELAVATI W/O. SH. DHARAMVIR GAUR Vs M/S. VsR INTRATECH PVT. LTD.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0019

Consumer Protection Act, 1986, Section 19, Section 2(d), Section 2(d)(2), Section 21(a)(2) - Appeals - Definitions - Definitions - Jurisdiction of the Natio

Tribunals and Commissions26 Jul 2017Appeal Dismissed

ALOK SINHA S/O SHRI PRAKASH CHANDRA SINHA Vs MAHINDRA & MAHINDRA LTD., & ORS.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0017

Consumer Protection Act, 1986, Section 17(2), Section 17(2)(b) - Jurisdiction of the State Commission - Jurisdiction of the State Commission

Tribunals and Commissions26 Jul 2017Appeal Allowed

MAA TARINI TRANSPORT LTD. Vs BRANCH MANAGER, KEONJHAR CENTRAL CO-OPERATIVE BANK

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0016

Consumer Protection Act, 1986, Section 19, Section 2(o), Section 21(a)(2) - Appeals - Definitions - Jurisdiction of the National Commission

Tribunals and Commissions25 Jul 2017

PRADEEP GUPTA & ANR. Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0005

Tribunals and Commissions25 Jul 2017

V. SANTOSH S/O LATE K VISWANATHAN Vs MANAGER, PUNJAB NATIONAL BANK, & ORS.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0002

Consumer Protection Act, 1986, Section 2(1)(a)(1) - Definitions

Tribunals and Commissions21 Jul 2017Appeal Dismissed

NEEL KAMAL Vs METLIFE INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0008

Tribunals and Commissions21 Jul 2017

NEENA MEHROTRA & ANR. Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0007

Consumer Protection Act, 1986, Section 13(2) - Procedure on admission of complaint

Tribunals and Commissions21 Jul 2017

M/S. SHIVAM PARIVAR DEVELOPERS PVT. LTD. & ANR. Vs MANDAR JAYANT THAKUR, & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0003

Tribunals and Commissions21 Jul 2017Appeal Dismissed

VIVEK AHUJA & ANR. Vs M/S. VIPUL LIMITED

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0001

Consumer Protection Act, 1986, Section 2(1)(d), Section 1(1)(d) - Definitions - Short title, extent, commencement and application