COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 299 of 1,389

Tribunals and Commissions28 Aug 2017

MANAGER, SPEED POST, & ORS. Vs BHANWAR LAL GORA S/O SHRI NARAYAN RAM GORA

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0036

Post Office Act, 1898, Section 21, Section 6 - Power to make rules as to transmission by post of postal articles - Exemption from liability for loss, misdelivery, delay or damage

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Tribunals and Commissions28 Aug 2017

PREM SINGH S/O. AMAR SINGH Vs ORIENTAL INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0035

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions25 Aug 2017

AMIT TYAGI Vs UNITECH HI-TECH DEVELOPERS LTD., & ORS.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0033

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Tribunals and Commissions25 Aug 2017

S.V. HEGDE Vs A.B. RAVINDRA

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0032

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdiction

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Tribunals and Commissions25 Aug 2017

GAJANAN PURUSHOTTAM PILPILE Vs M/S. R.K. BUILDERS & DEVELOPERS THROUGH SHRI.PURSHOTTAM KRUSHNARRAO GIRHE

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0031

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions22 Aug 2017

DR. VANDANA GOEL Vs M/S. UNITECH LIMITED, & ORS.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0034

Consumer Protection Act, 1986, Section 13(2), Section 11(1), Section 17(1)(a), Section 21(a)(1) - Procedure on admission of complaint - Jurisdiction of th

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Tribunals and Commissions21 Aug 2017

RAJ KUMAR GUPTA Vs M/S. IDBI FEDRAL LIFE INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0026

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions18 Aug 2017

C.R. YADAV & SONS, HUF THROUGH ITS KARTA, MR. C.R. YADAV Vs MANCHANDA & MANCHANDA BUILDERS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0030

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions18 Aug 2017

NIRASHA SINHA W/O. LATE RAVI SINHA Vs HDFC ERGO GENERAL INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0028

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Tribunals and Commissions18 Aug 2017

M/S. OMAXE CHANDIGARH EXTENTION DEVELOPERS PRIVATE LIMITED Vs SOMYA AGGARWAL

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0027

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Tribunals and Commissions17 Aug 2017

NATIONAL INSURANCE CO. LTD. Vs M/S. GANESH ENTERPRISES & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 3

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions17 Aug 2017

OFFICER IN-CHARGE, BHARAT HOUSING CO-OP. SOC. LTD. Vs CHANDRA SHARMA & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 1

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions17 Aug 2017Appeal Dismissed

M/S. KAMBOJ FERTILIZERS & PESTICIDES, & ANR. Vs SBI GENERAL INSURANCE COMPANY LTD., & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 6

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Tribunals and Commissions17 Aug 2017

RESIDENCIES FLAT BUYER ASSOCIATION THROUG MR. AJAY KUMAR Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0025

Consumer Protection Act, 1986, Section 12(1)(b) - Manner in which complaint shall be made.

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Tribunals and Commissions17 Aug 2017Appeal Allowed

S. V. SREENIVASEN Vs CHIEF EXECUTIVE OFFICER, SAHARA PRIME CITY LTD, & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0024

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Tribunals and Commissions17 Aug 2017

SWARN KUMAR CHADDHA @ SHARWAN Vs MORADABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN MORADABAD

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0023

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Tribunals and Commissions16 Aug 2017

V.C. Sindhwani Vs The Pnb Employee Co-Operative (S.E.) Thrift & Credit Society Ltd. & Anr.

National Consumer Disputes Redressal Commission · 2017 3 CPJ 645 : 2017 4 CPR 7

Indian Penal Code, 1860, Section 409 - Criminal breach of trust by public servant, or by banker, merchant of agent

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Tribunals and Commissions16 Aug 2017

M/S. GOOD LUCK DEVELOPERS Vs VIGNESH SHANBHAG

National Consumer Disputes Redressal Commission · 2017 4 CPR 13

Consumer Protection Act, 1986, Section 24A - Limitatioln period

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Tribunals and Commissions16 Aug 2017Appeal Dismissed

M/S. INDIA BULLS REAL ESTATE & WHOLESALE SERVICES LTD. & ORS. Vs VEMPARALA SRIKANT & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0021

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions14 Aug 2017

NATIONAL INSURANCE COMPANY LTD. Vs M/S. SONOVISION ENTERPRISES REP BY PROPRIETOR POTLURI BHASKARA MURTHY S/O. JANARDHANA MURTHY, & ANR.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0020

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