Consumer Protection Act, 1986, Section 19, Section 17(2), Section 21(a)(2) - Appeals - Jurisdiction of the State Commission - Jurisdiction of the National Commission

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Tribunals and Commissions11 Aug 2017

NANDED DIST. CENTRAL CO-OPERATIVE BANK LTD., & ORS. Vs VEERBHADRA

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0009

Banking Regulation Act, 1949, Section 35(a) - InspectionConsumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions09 Aug 2017Appeal Dismissed

JAYANT MARUTI DESAI, & ANR. Vs M/S. PURANIK BUILDERS PVT. LTD. THROUGH ITS PARTNER M/R. SAILESH GOPAL PURANIK

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0013

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Tribunals and Commissions08 Aug 2017

NATIONAL INSURANCE COMPANY LIMITED Vs KAMLA DEVI RICE MILL PVT. LTD.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0019

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Tribunals and Commissions08 Aug 2017

SANJAY GOEL Vs M/S. COUNTRY COLONISERS PRIVATE LIMITED

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0018

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions08 Aug 2017

LIFE INSURANCE CORPORATION OF INDIA Vs GIAN SINGH

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0011

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Tribunals and Commissions04 Aug 2017Appeal Dismissed

C&C TOWERS LIMITED, & ANR. Vs RAMAN KUMAR S/O RAM LAL

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0008

Consumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions04 Aug 2017Petition Allowed

MANAGING DIRECTOR, TNT INDIA PVT. LTD., & ORS. Vs M/S. LOCHAN TEA LTD.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0006

Consumer Protection Act, 1986, Section 2(d)(2) - Definitions

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Tribunals and Commissions04 Aug 2017

PANKAJ KUMAR BANERJEE S/O LATE KISHORI LAL BANERJEE Vs DEBJANI CHAKROBARTY, & ORS.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0005

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Tribunals and Commissions04 Aug 2017

PARVEEN KUMAR GUPTA Vs DLF UTILITIES LTD.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0004

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Tribunals and Commissions04 Aug 2017

RISHI JAIN & ANR. Vs PIYUSH COLONIZERS LTD., & ORS.

National Consumer Disputes Redressal Commission · (2017) 08 NCDRC CK 0003

Limitation Act, 1963, Section 14 - Exclusion of time of proceeding bona fide in court without jurisdictionConsumer Protection Act, 1986, Section 2(1)(d) - Definitions

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Tribunals and Commissions04 Aug 2017