COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 302 of 1,389

Tribunals and Commissions20 Jul 2017Petition Allowed

COL. SUDHIR KUMAR NAGPAL Vs GHAZIABAD DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0012

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions20 Jul 2017

M/S. AJMER AUTO AGENCY PRIVATE LIMITED THROUGH ITS AUTHORIZED REPRESENTATIVE, JAI CHAND S/O. MOHAN LAL Vs NIRMALA SHARMA, & ORS.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0011

Code of Civil Procedure, 1908, Order 1Rule 10 -Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions19 Jul 2017

VISHAL MEHTA, & ORS. Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0006

Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.

Tribunals and Commissions18 Jul 2017

C. SUKUMARAN, & ANR. Vs M/S. PARASVNATH DEVELOPERS LTD., & ORS.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0010

Tribunals and Commissions18 Jul 2017

RINKU SHARMA Vs NEW INDIA ASSURANCE COMPANY LTD.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0004

Tribunals and Commissions17 Jul 2017Appeal Dismissed

KAILASH MALHOTRA Vs CENTRE FOR SIGHT (HOSPITAL) & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0013

Consumer Protection Act, 1986, Section 19, Section 17 - Appeals - Jurisdiction of the State Commission

Tribunals and Commissions17 Jul 2017

MEGHNA BHAVESH PATEL & ANR. Vs ORBIT CORPORATION LIMITED & ANR.

National Consumer Disputes Redressal Commission · (2017) 07 NCDRC CK 0009

Consumer Protection Act, 1986, Section 21 - Jurisdiction of the National Commission

Tribunals and Commissions05 Jul 2017

ROHIT SRIVASTAVA Vs PARAMOUNT VILLAS PVT. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 3 CPR 126

Consumer Protection Act, 1986, Section 19, Section 17(2)(a) - Appeals - Jurisdiction of the State Commission

Tribunals and Commissions04 Jul 2017

BHUPINDER KUMAR Vs BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. & ANR.

National Consumer Disputes Redressal Commission · 2017 3 CPR 138

Tribunals and Commissions04 Jul 2017

NATIONAL INSURANCE COMPANY LIMITED Vs M/S. SEWA (SOCIAL ECONOMIC WELFARE ASSOCIATION)

National Consumer Disputes Redressal Commission · 2017 3 CPR 141

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions04 Jul 2017

RAM KARAN CHOUDHARY Vs BHANDARI HOPSITAL & RESEARCH CENTRE & ORS.

National Consumer Disputes Redressal Commission · 2017 3 CPR 128

Tribunals and Commissions04 Jul 2017

SURAT CITY GYMKHANA & ORS. Vs AMRITABEN TARUNBHAI SHARMA & ORS.

National Consumer Disputes Redressal Commission · 2017 3 CPR 143

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions04 Jul 2017

TUKARAM NINAJI WANARE Vs NANDKISHOR SHIVNARAYAN DUBE

National Consumer Disputes Redressal Commission · 2017 3 CPR 133

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions03 Jul 2017

SRI. N.V. SRINIVASA RAO Vs DR. E.R. SIDDESH

National Consumer Disputes Redressal Commission · 2017 3 CPR 147

Consumer Protection Act, 1986, Section 2(1)(d), Section 21(a)(ii) - Definitions - Jurisdiction of the National Commission

Tribunals and Commissions30 Jun 2017

BHUSHAN THAPAR Vs BRANCH MANAGER

National Consumer Disputes Redressal Commission · 2017 3 CPR 152

Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467, Section 406 - Cheating and dishonestly inducing deli

Tribunals and Commissions30 Jun 2017

GURDEV SINGH SIDHU & ANR. Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2017 3 CPR 154

Tribunals and Commissions30 Jun 2017

NEW INDIA ASSURANCE COMPANY LIMITED & ANR. MISSION ROAD Vs PRONOBANANDA DUTTA

National Consumer Disputes Redressal Commission · 2017 3 CPR 150

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions30 Jun 2017

RESHMA ISMAIL KUTCHI Vs MUSTAN SAIFAN SHEIKH

National Consumer Disputes Redressal Commission · 2017 3 CPR 154

Consumer Protection Act, 1986, Section 19 - Appeals

Tribunals and Commissions29 Jun 2017

MEERUT DEVELOPMENT AUTHORITY (MDA) Vs TEJVIR SINGH

National Consumer Disputes Redressal Commission · 2017 3 CPR 161

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

Tribunals and Commissions28 Jun 2017

AJAY SARDANA & ANR. Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · 2017 3 CPR 164