COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 304 of 1,389

Tribunals and Commissions12 Jun 2017

M/S. S.S. SINGLETON THROUGH ITS AUTHORIZED PARTNER, SHRI RUNWAL SUYOG SURESH Vs SANTOSH PRADIP PATIL & ORS.

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0008

Consumer Protection Act, 1986, Section 3, Section 19, Section 2(o), Section 21(a)(2) - Act not in derogation of any other law - Appeals - Definitions - Juri

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Tribunals and Commissions12 Jun 2017

SHEO PRAKASH GUPTA & ANR. Vs KANPUR DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN, MOTIJHEEL

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0007

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions12 Jun 2017

YOGENDRA GUPTA S/O HARI SHANKER GUPTA Vs MANAGER, UNITED TRUCKS & ANR.

National Consumer Disputes Redressal Commission · 2017 3 CPR 209

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions08 Jun 2017

BALJIT KAUR W/O. INDERJIT SINGH Vs M/S. DIVINE MOTORS & ANR.

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0004

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Tribunals and Commissions02 Jun 2017

SADHANA, & ORS. Vs SAHARA PRIME CITY LIMITED, & ORS.

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0002

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Tribunals and Commissions01 Jun 2017

AAKRITI JAIN Vs M/S. UNITECH LIMITED

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0005

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Tribunals and Commissions01 Jun 2017

NASHANT BHASIN Vs M/S. UNITECH LIMITED & ANR.

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0003

Indian Penal Code, 1860, Section 120B, Section 420, Section 406 - Punishment of criminal conspiracy - Cheating and dishonestly inducing delivery of property - Punishment

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Tribunals and Commissions01 Jun 2017Petition Allowed

LEKH RAJ S/O. LATE AMIN CHAND Vs ASSISTANT ENGINEER, H.P. HOUSING UDA, SUB DIVISION DISTRICT-UNA

National Consumer Disputes Redressal Commission · (2017) 06 NCDRC CK 0001

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Tribunals and Commissions31 May 2017

DR. MAHESH S. BHATAMBRE Vs NIKHIL MAHESH RODGE

National Consumer Disputes Redressal Commission · 2017 4 CPR 240

Consumer Protection Act, 1986, Section 21(b), Section 24A - Jurisdiction of the National Commission - Limitatioln period

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Tribunals and Commissions31 May 2017

ZIMIDARA AGRO CENTER, & ANR. Vs SUKHDEV SINGH, & ANR.

National Consumer Disputes Redressal Commission · 2017 4 CPR 241

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Tribunals and Commissions30 May 2017

MOHIT CHOPRA Vs M/s UNITECH LIMITED & ORS.

National Consumer Disputes Redressal Commission · 2017 4 CPR 245

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Tribunals and Commissions30 May 2017

NATIONAL INSURANCE COMPANY LIMITED Vs GOVIND S/O. YOGIRAJ RATHOD

National Consumer Disputes Redressal Commission · 2017 4 CPR 244

Code of Criminal Procedure, 1973, Section 161, Section 162 - Examination of witnesses by police - Statements to police not to be signed-use of statements in evidenceConsum

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Tribunals and Commissions29 May 2017