COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 306 of 1,389

Tribunals and Commissions17 May 2017

VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY (VUDA) REP. BY ITS VICE CHAIRMAN UDYOG BHAVAN COMPLEX Vs DR. KAPARAPU SATYA PRAVEEN KUMAR S/O. SANJEEV RAO NAIDU

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0031

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Tribunals and Commissions17 May 2017

ORIENTAL INSURANCE COMPANY LTD. THROUGH SENIOR DIVISIONAL MANAGER Vs SHREE BALAJI STEEL & CEMENT TRADERS THROGH PROPRITOR JAYASHRI SURESH SHARMAMADHAVPURA

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0025

Code of Criminal Procedure, 1973, Section 173 - Report of police officer on completion of InvestigationIndian Penal Code, 1860, Section 34, Section 379

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Tribunals and Commissions17 May 2017Petition Allowed

FORCE MOTORS LIMITED Vs MR. BALBIR SINGH & ORS.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0024

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Tribunals and Commissions16 May 2017Appeal Dismissed

M/S. CITI GREEN FARMS (P) LTD. Vs RISHIKESH BORKOTOKY S/O. D.C. BORKOTOKY

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0029

Consumer Protection Act, 1986, Section 19 - Appeals

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Tribunals and Commissions16 May 2017

NAVEEN SABHARWAL Vs UNITECH LTD.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0026

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Tribunals and Commissions15 May 2017

HASHMUKHBHAI ISHWARLAL PATEL Vs LIC OF INDIA

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0022

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Tribunals and Commissions15 May 2017

MANAGING DIRECTOR, N.E.K.R.T.C. & ANR. Vs RADHA & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0021

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions15 May 2017

RAJASTHAN HOUSING BOARD & ANR. Vs SATISH KUMAR BUDANIYA S/O. SHRI MANGLARAM JAT

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0018

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Tribunals and Commissions12 May 2017

NATIONAL INSURANCE CO. LTD. Vs MATA NAINA DEVI JI FUEL CENTRE THROUGH ITS PROPRIETOR SHRI BALAK RAM

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0020

Central Motor Vehicles Rules, 1989, Rule 9

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Tribunals and Commissions12 May 2017Appeal Allowed

NEELAM PANSARI & ANR. Vs C.G.M. STATE BANK OF INDIA & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0019

Consumer Protection Act, 1986, Section 19, Section 2(1)(d) - Appeals - Definitions

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Tribunals and Commissions11 May 2017

M/S. CLASSIC AGRICONE THROUGH ITS MANAGING DIRECTOR Vs NARENDER SINGH & ORS.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0023

Consumer Protection Act, 1986, Section 21(b), Section 2(1)(d) - Jurisdiction of the National Commission - Definitions

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Tribunals and Commissions11 May 2017

RAJASTHAN HOUSING BOARD & ANR. Vs KUMARI LEENA ARORA D/O. SH. SUBHASH KUMAR

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0017

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Tribunals and Commissions11 May 2017

SARFRAZ ALI KHAN, & ORS. Vs CHAIRMAN-CUM-MANAGING DIRECTOR, M/S. RPS INFRASTRUCTURE LIMITED & ANR.

National Consumer Disputes Redressal Commission · (2017) 05 NCDRC CK 0016

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Tribunals and Commissions09 May 2017

EASTERN POWER DISTRIBUTION CO. OF ANDHRA PRADESH LTD. (EPDCL) Vs SUNITHA KUMARI DHANAWAT & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 595

Consumer Protection Act, 1986, Section 19, Section 21(a)(2) - Appeals - Jurisdiction of the National Commission

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Tribunals and Commissions09 May 2017Appeal Allowed

NEPTUNE VENTURE & DEVELOPERS (P) LTD. THROUGH ITS DIRECTOR, MR. SACHIN DESHMUKH Vs SHAILESH TRIPATHI

National Consumer Disputes Redressal Commission · 2017 2 CPR 592

Consumer Protection Act, 1986, Section 19, Section 13(4), Section 13(1)(a), Section 21(a)(2), Section 13(2)(b)(2) - Appeals - Procedur

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Tribunals and Commissions09 May 2017

PINAKA RADHA KRISHNA S/O. SAMBAIAH Vs DASMESHA AGRICULTURAL INDUSTRIES PVT. LTD. & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 586

Consumer Protection Act, 1986, Section 15, Section 21(b) - Appeal - Jurisdiction of the National Commission

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Tribunals and Commissions09 May 2017Petition Allowed

RELIANCE GENERAL INSURANCE CO. LTD. Vs JIVABHAI MALDEBHAI GODHANIYA

National Consumer Disputes Redressal Commission · 2017 2 CPR 581

Motor Vehicles Act, 1988, Section 2(21), Section 2(21), Section 2(21), Section 2(21) - Definitions - DefinitionsConsumer Protection Act

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Tribunals and Commissions08 May 2017

M/S. HUYNDAI MOTOR INDIA LIMITED & ORS. Vs SAMEER SREEKUMAR & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 601

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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Tribunals and Commissions05 May 2017

M.K. BIDDAPPA & ORS. Vs CHANDRAKANTHA & ORS.

National Consumer Disputes Redressal Commission · 2017 2 CPR 604

Carriage by Air Act, 1972, Section 27 - 27Consumer Protection Act, 1986, Section 27 - Penalties

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Tribunals and Commissions05 May 2017

DINESH UPADHYAY S/O SH. VIDHYANAND JI UPADHYAY Vs NIRANJAN SINGH

National Consumer Disputes Redressal Commission · 2017 2 CPR 606

Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission

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