Tribunals and Commissions11 Sept 2017
KATRA SATYANARAYANA AND ORS Vs LAKSHMI NURSING HOME AND ORS
National Consumer Disputes Redressal Commission · 2017 4 CPR 139
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 297 of 1,389
Tribunals and Commissions11 Sept 2017
JALAJ ANAND Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2017 4 CPR 103
Consumer Protection Act, 1986, Section 11(1), Section 17(1)(a), Section 21(a)(i) - Jurisdiction of the District Forum - Jurisdiction of the State Commission - Jurisdiction of
Tribunals and Commissions11 Sept 2017Appeal Disposed
ORIENTAL INSURANCE CO. LTD Vs LAXMEGOWDA
National Consumer Disputes Redressal Commission · 2017 4 CPR 129
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions11 Sept 2017
CG POWER & INDUSTRIAL SOLUTIONS LIMITED & ANR. Vs MERCEDES-BENZ INDIA PRIVIATE LIMITED & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 114
Consumer Protection Act, 1986, Section 2(1), section 2 (r) - Definitions
Tribunals and Commissions11 Sept 2017
ASHOK KUMAR Vs FRONTIER AUTOWORLD PVT. LTD. & 3 ORS
National Consumer Disputes Redressal Commission · 2017 4 CPR 132
Tribunals and Commissions11 Sept 2017
MERCEDES-BENZ INDIA PVT. LTD. (FORMERLY KNOWN AS M/S. DAIMLERCHRYSLER INDIA PVT. LTD.), & ANR. Vs NATWARLAL M BADIANI, & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 107
Consumer Protection Act, 1986, Section 19, Section 13 - Appeals - Procedure on admission of complaint
Tribunals and Commissions08 Sept 2017
M/S. TRICITY AUTOS & ANR. Vs SUBHASH CHAND
National Consumer Disputes Redressal Commission · 2017 4 CPR 93
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions08 Sept 2017
LIC OF INDIA Vs SHIVMANGAL RAM BAGHEL & ANR
National Consumer Disputes Redressal Commission · 2017 4 CPR 96
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions08 Sept 2017
NATIONAL INSURANCE CO. LTD Vs LAJWANTI VADHVANI & ANR
National Consumer Disputes Redressal Commission · 2017 4 CPR 84
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions08 Sept 2017
DR. BHARAT J. PATEL & ANR. Vs SURESHBHAI N. PARIKH & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 99
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions08 Sept 2017
BRIJMOHAN GOYAL Vs VICHARE ENTERPRISE
National Consumer Disputes Redressal Commission · 2017 4 CPR 102
Tribunals and Commissions08 Sept 2017
FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs DAVINDER BINDAL S/O. SHRI SHIV KUMAR BINDAL
National Consumer Disputes Redressal Commission · 2017 4 CPR 89
Tribunals and Commissions08 Sept 2017Appeal Allowed
PRAGTISHIL KHEDUT SEVA SAHKARI MANDALI LTD., & ANR. Vs AGRICULTURE INSURANCE CO. OF INDIA LTD., & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 88
Tribunals and Commissions07 Sept 2017
BRANCH MANAGER, ICICI BANK LTD. Vs M/S. LIMENAPH CHEMICALS PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2017 4 CPR 50
Tribunals and Commissions07 Sept 2017
RUPAK Vs NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2017 4 CPR 68
Tribunals and Commissions07 Sept 2017
NEW INDIA ASSURANCE CO. LTD. Vs M/S. SAVLA TWISTERS PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 60
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions07 Sept 2017
VANDANA VERMA Vs IFFCO TOKIO GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2017 4 CPR 71
Insurance Act, 1938, Section 64U - Establishment of Tariff Advisory Committee
Tribunals and Commissions07 Sept 2017
HARVINDER SINGH VIRK Vs M/S. UNITECH LTD
National Consumer Disputes Redressal Commission · 2017 4 CPR 45
Tribunals and Commissions07 Sept 2017
NATIONAL INSURANCE CO. LTD. & ANR. Vs B.L. JAITWANI & SONS
National Consumer Disputes Redressal Commission · 2017 4 CPR 66
Tribunals and Commissions07 Sept 2017
G.B.S. CHAUHAN Vs SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2017 4 CPR 63
Indian Penal Code, 1860, Section 379, Section 461 - Punishment for theft - Dishonestly breaking open receptacle containing propertyConsumer Protection Act, 1986,