Tribunals and Commissions15 Sept 2017
KANWARJIT SINGH KANG Vs M/S. ICICI LOMBARD GENERAL INSURANCE CO. LTD., & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 204
Indian Penal Code, 1860, Section 379 - Punishment for theft
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 296 of 1,389
Tribunals and Commissions14 Sept 2017
M/S. SNEH DEVELOPERS & ANR. Vs Y.D. RAJENDRA
National Consumer Disputes Redressal Commission · 2017 4 CPR 183
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions14 Sept 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs TILAK GUPTA & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 189
Tribunals and Commissions14 Sept 2017
M/S. PROGRESSIVE ESTATES & PROMOTERS PVT. LTD. Vs MOHAN LAL SHARMA S/O. BAGPAL SHARMA, & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 186
Tribunals and Commissions14 Sept 2017Appeal Dismissed
VINOD KUMAR KATARIA S/O. SH. RAM CHARAN KATARIA Vs ARUFA S/O. SHEIKH MANI
National Consumer Disputes Redressal Commission · 2017 4 CPR 179
Tribunals and Commissions13 Sept 2017
LUDHIANA IMPROVEMENT TRUST Vs HARWINDER KAUR KHANGURA & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 159
Consumer Protection Act, 1986, Section 27A - Appeal against order passed under Section 27.
Tribunals and Commissions13 Sept 2017
M/S. SAHARA INDIA LIFE INSURANCE COMPANY LIMITED Vs SHAILENDRA KUMAR PANDEY
National Consumer Disputes Redressal Commission · 2017 4 CPR 175
Tribunals and Commissions13 Sept 2017
SANGEETA KESARWANI Vs NEW INDIA ASSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 177
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Sept 2017
NATIONAL INSURANCE CO. LTD. & ANR. Vs BINOD KUMAR SINGH
National Consumer Disputes Redressal Commission · 2017 4 CPR 170
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions13 Sept 2017
SHIMBHU SINGH SHEKHAWAT S/O SHRI RAM NARAYAN SINGH Vs CHOLAMANDALAM MS. GENERAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2017 4 CPR 169
Tribunals and Commissions13 Sept 2017
SUBHASH MEHTA NRI Vs CENTURION BANK LTD. THROUGH ITS, CHAIRMAN & MANAGING DIRECTOR/CORPORATE OFFICE, & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 164
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions12 Sept 2017
M/S. SAI NINAD ENTERPRISES & ANR. Vs CHANDRAPRAKASH D. SINGH & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 144
Consumer Protection Act, 1986, Section 27 - Penalties
Tribunals and Commissions12 Sept 2017
M/S. TDI INFRASTRUCTURE LIMITED Vs ASHOK GOYAL
National Consumer Disputes Redressal Commission · 2017 4 CPR 146
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions12 Sept 2017
CHIEF STATION MANAGER, SOUTH EAST CENTRAL RAILWAY & 2 ORS. Vs MAMTA AGRAWAL
National Consumer Disputes Redressal Commission · 2017 4 CPR 155
Railway Act, 1989, Section 100
Tribunals and Commissions12 Sept 2017
BRANCH MANAGER, STATE BANK OF BIKANER & JAIPUR, & ANR. Vs GAURAV @ VIPIN SHARMA, & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 152
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions12 Sept 2017Appeal Dismissed
NAVODAYA URBAN CO-OPERATIVE BANK LTD., & ORS. Vs VIMAL W/O HARIBHAU NAIK, & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 148
Banking Regulation Act, 1949, Section 35A - Power of the Reserve Bank to give directionsConsumer Protection Act, 1986, Section 19, Section 21(a)(2)
Tribunals and Commissions12 Sept 2017
ORIENTAL INSURANCE CO. LTD. Vs GEETA DEVI
National Consumer Disputes Redressal Commission · 2017 4 CPR 151
Tribunals and Commissions11 Sept 2017
SATISH KUMAR & ORS. Vs HDFC ERGO GENERAL INSURANCE COMPANY LIMITED & ANR.
National Consumer Disputes Redressal Commission · 2017 4 CPR 137
Tribunals and Commissions11 Sept 2017
SWARAJ SHARMA TRACTOR Vs KUNWAR PRASAD SINGH & ORS.
National Consumer Disputes Redressal Commission · 2017 4 CPR 127
Tribunals and Commissions11 Sept 2017
M/S. TANEJA DEVELOPERS & INFRASTRUCTURE LTD. Vs DEEPAK KUMAR
National Consumer Disputes Redressal Commission · 2017 4 CPR 112
Consumer Protection Act, 1986, Section 19, Section 21(a) - Appeals - Jurisdiction of the National Commission