COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 294 of 1,389

Tribunals and Commissions06 Nov 2017

SAJILI SHIRODKAR Vs UNITECH LTD.

National Consumer Disputes Redressal Commission · (2017) 11 NCDRC CK 0005

Consumer Protection Act, 1986, Section 12(1)(c) - Manner in which complaint shall be made.
Tribunals and Commissions16 Oct 2017

RAKESH MEHTA Vs EMAAR MGF LAND LIMITED

National Consumer Disputes Redressal Commission · (2017) 10 NCDRC CK 0008

Contract Act, 1872, Section 55 - Effect of failure to perform at fixed time, In contract In which time Is essentialConsumer Protection Act, 1986, Section 21,