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National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 310 of 1,389

Tribunals and Commissions20 Apr 2017

DDA Vs GYANSHYAM DASS

National Consumer Disputes Redressal Commission · 2017 2 CPR 510

Consumer Protection Act, 1986, Section 21(b), Section 24A, Section 2(1)(d) - Jurisdiction of the National Commission - Limitatioln period - Definitions