Tribunals and Commissions01 Apr 2022Disposed Of
Shilpa Mishra @ Shilpa Agarwal Vs Life Insurance Corporation Of India & Anr
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0028
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 154 of 1,397
Tribunals and Commissions01 Apr 2022Partly Allowed
Kehar Singh Kang S/o Shri Balwant Singh Vs Blue Stallion Equipments Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 04 NCDRC CK 0027
Tribunals and Commissions31 Mar 2022
Dr. G. Ch. Hanumantha Rao Vs Ch. Menaka & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0070
Tribunals and Commissions31 Mar 2022Disposed Of
Jitendra Kumar & Anr Vs M/s DLF Home Developers Limited
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0069
Consumer Protection Act, 1986 — Section 25, 25(3), 27
Tribunals and Commissions31 Mar 2022Disposed Of
Shalimar City Samajik Kalyan Samiti Vs M/s M.R. Proview Real Tech Pvt. Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0068
Consumer Protection Act, 1986 — Section 2(1)(o), 21
Tribunals and Commissions31 Mar 2022Dismissed
M/s Pragati Promoters & Anr Vs M. Jyothsna
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0067
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions29 Mar 2022Dismissed
Mahak Gaur D/o Shree Laxminarayan Vs Paras Hyundai, Parasavnath Motors (P) Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0065
Tribunals and Commissions28 Mar 2022Disposed Of
Oriental Insurance Company Ltd Vs Dr. Madhu Barua (Now Deceased) Through Lrs, Sh. Akshay Sharma
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0064
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions25 Mar 2022Dismissed
Manager, M/S. Indusind Bank Ltd Vs Jaswant Singh S/O. Kartar Singh
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0063
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions23 Mar 2022Dismissed
State Bank Of India Vs Jamnagar Jilla
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 2(1)(g), 21(b), 24A(1)Code of Criminal Procedure, 1973 — Section 161
Tribunals and Commissions23 Mar 2022Dismissed
Bhrigu Kaushik & 14 Ors. Vs M/s Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0050
Tribunals and Commissions22 Mar 2022Disposed Of
Mamta Maurya & 21 Ors Vs Jai Prakash Associates Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 2(1)(d), 12(1)(c), 21(a)(i)
Tribunals and Commissions22 Mar 2022Dismissed
BPTP Limited Vs Rahul Raizada
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0061
Tribunals and Commissions22 Mar 2022Dismissed
BPTP Limited Vs Sudheesh Vasudevan & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0060
Tribunals and Commissions22 Mar 2022Dismissed
M/s BPTP Limited Vs Deepak Kumar & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0059
Tribunals and Commissions22 Mar 2022Dismissed
Shri Gopal Prasad Dokania S/O. Late Sh. Laxmi Narayan Dokania Gather Of Deceased- Shri Vivek Dokania Having His Office At 303, Bentinck Chambers 37-A, Bentinck Street, Kolkata 700 069 West Bengal Vs Apollo Hospital Enterprises Limited And Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 21(a)(i)
Tribunals and Commissions21 Mar 2022Dismissed
Ashok Leyland Finance Company T.P. Nagar Korba Tahsil And District Korba Chhattisgarh Vs Premlal Khandey & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Mar 2022Disposed Of
Rajasthan Housing Board Through Secretary, Jyoti Nagar,, Jaipur Rajasthan Vs Chandrakala Rawat Shri Vinod Kumar Rawat, R/O B-111, Sector-19, Noida, Gautam Budh Nagar U.P
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0056
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions17 Mar 2022Dismissed
Indrajeet Tiwari Vs Branch Manager, Madhya Bihar Gramin Bank & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 21(1)(b)
Tribunals and Commissions17 Mar 2022Dismissed
Manoj Kumar Rai Vs Branch Manager, Madhya Bihar Gramin Bank & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0054
Consumer Protection Act, 1986 — Section 21(1)(b)