Tribunals and Commissions16 Mar 2022Dismissed
United India Insurance Co. Ltd Vs Laxman Singh
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0051
Consumer Protection Act, 1986 — Section 21(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 155 of 1,397
Tribunals and Commissions15 Mar 2022Disposed Of
GTM Builders & Promoters (P) Limited & Anr Vs Swati Bhatnagar & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0053
Tribunals and Commissions15 Mar 2022Dismissed
Punjab State Warehousing Corporation & Anr Vs M/s Prabhakar Transporters & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0052
Consumer Protection Act, 1986 — Section 21(b)Warehousing Corporations Act, 1962 — Section 5(1), 24, 27(4), 29, 30
Tribunals and Commissions15 Mar 2022
Runwal Chestnut Co Op Vs Runwal Apartments Pvt. Ltd. (Formerly Known As Propel Developers Pvt. Ltd. Formerly Known As Runwal Homes Pvt. Ltd.) & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 2(b)(ii), 12(b), 35(1)(b)
Tribunals and Commissions15 Mar 2022Dismissed
Pidith Consumer Elite Floor Association (Regd) Vs M/S. BPTP Ltd. & 3 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0048
Consumer Protection Act, 1986 — Section 12(1)(b)
Tribunals and Commissions15 Mar 2022Dismissed
M/S. Mittal Cot Fab Pvt. Ltd Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0047
Tribunals and Commissions15 Mar 2022Dismissed
Nandita Datta Vs Dum Dum Municipal Specialised Hospital & 7 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0046
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions15 Mar 2022Disposed Of
Dr. Sunita Verma Vs Sangeeta Dubey & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0045
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions15 Mar 2022Disposed Of
Dr. V.K. Dixit Vs Sangeeta Dubey & 2 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0044
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions14 Mar 2022Disposed Of
National Insurance Co. Ltd Vs Great Eastern Energy Corporation Ltd. & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0043
Tribunals and Commissions14 Mar 2022Allowed
Dr. Anand Peter Vs M. Afzal Khan & 6 Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0042
Tribunals and Commissions14 Mar 2022Disposed Of
Ramesh Thangarajan & Anr Vs Sylvanus Builders & Developers Ltd. & Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0041
Consumer Protection Act, 1986 — Section 2(1)(d), 2(r), 2(o), 21
Tribunals and Commissions11 Mar 2022Dismissed
Shivam Malhotra Vs Managing Director, Oxl School Of Multimedia & Anr
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0040
Consumer Protection Act, 1986 — Section 2(1)(o)
Tribunals and Commissions11 Mar 2022Disposed Of
Universal Sompo General Insurance Co. Ltd Vs Jaiprakash Kapadia
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0039
Tribunals and Commissions11 Mar 2022Dismissed
Parthavi Construction Private Limited Vs Raju Verma
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0038
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Mar 2022Dismissed
IFFCO Tokio General Insurance Co. Ltd Vs Bhim Singh
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0037
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions11 Mar 2022Allowed
Vikas Jain Vs M/s Chintels India Limited
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0036
Consumer Protection Act, 1986 — Section 21(a)(1)
Tribunals and Commissions11 Mar 2022Disposed Of
Vishal Sodhi & 12 Ors Vs Ansal Hi Tech Township Ltd
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0035
Consumer Protection Act, 1986 — Section 12(1)(c)
Tribunals and Commissions11 Mar 2022Disposed Of
DLF Homes Panchkula Pvt. Ltd Vs Prithvi Singh Lohan
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0034
Consumer Protection Act, 1986 — Section 19
Tribunals and Commissions10 Mar 2022Disposed Of
Estate Officer, Huda Vs Rishi Tayal & Ors
National Consumer Disputes Redressal Commission · (2022) 03 NCDRC CK 0033
Consumer Protection Act, 1986 — Section 21(1)(b)