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Judgment
R.A. No. 192 of 2020 in C.C. No. 1951 of 2016
This application has been filed by the opposite party M/s Ansal Hi Tech Township Ltd. (Represented By Directors / Officer Concerned). It seeks review of the Order dated 16.10.2020 vide which complaint no. 1951 of 2016 was decided by this Commission.
Repeatedly called out.
No one appears for the opposite party / applicant.
We have perused the record, including inter alia the application under consideration and the Order dated 16.10.2020 of this Commission, which has been sought to be reviewed.
It is seen that by the Order of 16.10.2020 the complaint was disposed of with the following directions:
The complaint is disposed of with the following directions:
(i) The order passed in this complaint is limited to such allottees of residential plots in the project namely ‘Sushant Megapolis’ who do not want to wait any more for possession of the residential plots allotted to them by the OP and want refund of the amount paid by them to the OP alongwith appropriate compensation etc.
(ii) The OP shall refund the entire principal amount received from the allottees referred in direction (i) above to the concerned allottees alongwith compensation in the form of simple interest @ 8% per annum from the date of each payment till the date of refund.
(iii) The OP shall pay a sum of Rs. 50,000/- as cost of litigation to the complainants collectively.
(iv) The payment in terms of this order shall be made within three months from today. We find that the Order is self-contained and self-speaking.
No error apparent or any reason evident, as may cause to require to re-open and re-examine the whole matter afresh or to make any modification in the Order, is visible.
The review application no. 192 of 2020, being bereft of worth, is dismissed. The Order dated 16.10.2020 stands as it stood.
The Registry is requested to send a copy each of this Order to the parties and to their learned counsel immediately. The stenographer is also requested to upload this Order on the website of this Commission immediately.