TELECOM DISTRICT ENGINEER-/Original Opponent Vs CHHOTALAL B.THAKKAR
National Consumer Disputes Redressal Commission · 1992 2 CPJ 749
COURT ARCHIVE
27,934 judgments · page 1,359 of 1,397
National Consumer Disputes Redressal Commission · 1992 2 CPJ 749
National Consumer Disputes Redressal Commission · 1992 2 CPR 288 : 1992 3 CPJ 420
National Consumer Disputes Redressal Commission · 1992 1 CPJ 441 : 1992 2 CPR 5
National Consumer Disputes Redressal Commission · 1992 1 CPJ 293 : 1992 1 CPR 109 : 1992 1 CPR 790 : 1993 1 CLT 709 : 1993 2 CLC 249
National Consumer Disputes Redressal Commission · 1992 3 CPJ 40 : 1993 1 CLT 413 : 1994 1 CLT 265
National Consumer Disputes Redressal Commission · 1992 0 CPC 318 : 1992 2 CPJ 860 : 1993 2 CLT 531
National Consumer Disputes Redressal Commission · 1992 2 CPJ 408 : 1993 1 CLT 178
National Consumer Disputes Redressal Commission · 1992 3 CPJ 180
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 74 : 1992 1 CPJ 335
National Consumer Disputes Redressal Commission · 1992 0 CPC 289 : 1993 1 CPJ 593 : 1999 2 CPR 179
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 75 : 1992 2 CPJ 403 : 1993 1 CLT 86
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1037
National Consumer Disputes Redressal Commission · 1992 3 CPJ 288
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 76 : 1992 2 CPJ 360 : 1992 2 CPR 277 : 1993 1 CLT 28
National Consumer Disputes Redressal Commission · 1992 1 CPJ 239 : 1993 1 CLT 284
National Consumer Disputes Redressal Commission · 1992 2 CPJ 387 : 1992 2 CPR 1
National Consumer Disputes Redressal Commission · 1992 3 CPJ 33 : 1994 1 CLT 240
National Consumer Disputes Redressal Commission · 1992 1 CPR 666 : 1992 2 CPJ 488 : 1994 1 CLT 729
National Consumer Disputes Redressal Commission · 1992 1 CPJ 232 : 1992 2 CPR 112 : 1993 1 CLT 280
National Consumer Disputes Redressal Commission · 1992 0 CPC 269 : 1992 3 CPJ 1 : 1994 1 CLT 113