Tribunals and Commissions23 Apr 1992Appeal dismissed
CONSUMER ACTION GROUP, REP. BY ITS EXECUTIVE DIRECTOR Vs MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION
National Consumer Disputes Redressal Commission · 1992 2 CPJ 416
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,357 of 1,397
Tribunals and Commissions23 Apr 1992
UNITED INDIA INSURANCE COMPANY LTD. Vs P.S.MANI
National Consumer Disputes Redressal Commission · 1992 0 CPC 585 : 1992 0 NCDRC 69 : 1992 2 CPJ 354 : 1992 2 CPR 91 : 1993 1 CLT 20
Tribunals and Commissions22 Apr 1992Appeal allowed
POOJA SALES PRIVATE LTD. Vs M.S.KHAN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 376 : 1993 1 CPR 262
Tribunals and Commissions22 Apr 1992Appeal dismissed
National Insurance Company Ltd. Vs J. SARVESWARA RAO
National Consumer Disputes Redressal Commission · 1992 0 CPC 650 : 1992 1 CPJ 325 : 1993 1 CLT 115
Tribunals and Commissions22 Apr 1992Appeal dismissed
SKYPAK COURIERS PVT. LTD. Vs C.E.R.S.
National Consumer Disputes Redressal Commission · 1992 0 CPC 564 : 1992 1 CPJ 316 : 1992 2 CPR 137 : 1993 1 CLT 97
Tribunals and Commissions22 Apr 1992Appeal allowed
USHAPURI Vs ASHWANI KUMAR DAS
National Consumer Disputes Redressal Commission · 1992 2 CPR 731 : 1992 3 CPJ 295
Tribunals and Commissions22 Apr 1992Appeal dismissed
MANAGER, S.T.D. P.C.O. Vs JAYENDRA MANHARLAL UPADHYAH
National Consumer Disputes Redressal Commission · 1992 3 CPJ 17
Tribunals and Commissions20 Apr 1992Complaint dismissed
PRADEEP DUTTA Vs Larsen and Toubro Ltd.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 633 : 1994 1 CLT 315
Tribunals and Commissions20 Apr 1992Disposed of
National Seeds Corporation Ltd. Vs GRAHAK SURAKSHA MANDAL
National Consumer Disputes Redressal Commission · 1992 0 CPC 500 : 1992 3 CPJ 41 : 1994 1 CLT 138
Tribunals and Commissions20 Apr 1992Allowed
OVERSEAS CARPETS LIMITED , KASHMIR ARTS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 388 : 1992 2 CPR 107 : 1993 1 CLT 63
Tribunals and Commissions20 Apr 1992Disposed Of
SUNIL THAPAR Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1992 3 CPJ 2 : 1994 1 CLT 115
Tribunals and Commissions16 Apr 1992Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs A.K.MEHROTRA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 611
Tribunals and Commissions16 Apr 1992Complaint allowed
GEETANJALI SILK HOUSE Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 435
Tribunals and Commissions13 Apr 1992Complaint accepted
SUBHASH CHAND JINDAL Vs VICE CHAIRMAN D.D.A.
National Consumer Disputes Redressal Commission · 1992 3 CPJ 582
Tribunals and Commissions10 Apr 1992Petition allowed
SRI VENKATA PADMAVATHI RAW And BOILED RICEMILL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CLT 529 : 1993 1 CPJ 104
Tribunals and Commissions10 Apr 1992Appeal dismissed with costs
H.S.E.B., PANCHKULA Vs ANOOP STONE CRUSHER
National Consumer Disputes Redressal Commission · 1992 0 CPC 273 : 1992 3 CPJ 653
Tribunals and Commissions10 Apr 1992Appeal dismissed
RENU JAIN Vs ESCORTS HEART INSTITUTE And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 1992 0 CPC 406 : 1992 2 CPJ 391 : 1993 1 CLT 66
Tribunals and Commissions10 Apr 1992Petition allowed
SRI VENKATA PADMAVATHI RAW And BOILED RICE MILL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 120
Tribunals and Commissions10 Apr 1992Complaint disposed of
ABANTI MALLIK Vs BRANCH MANAGER, O.S.F.C.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 278
Tribunals and Commissions09 Apr 1992Complaint disposed of
SRIDHAR PUHAN Vs TAHASILDAR, BANKI
National Consumer Disputes Redressal Commission · 1992 3 CPJ 210