Tribunals and Commissions05 May 1992Complaint allowed
Surendra Barik Vs KORES (INDIA) LIMITED
National Consumer Disputes Redressal Commission · 1992 2 CPR 158 : 1993 1 CPJ 34
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,356 of 1,397
Tribunals and Commissions05 May 1992Complaint disposed of
Manmath Kumar Mohapatra Vs CHAIRMAN, PARADIP PORT TRUST
National Consumer Disputes Redressal Commission · 1992 2 CPR 202 : 1993 1 CPJ 292
Tribunals and Commissions04 May 1992Allowed
K.K. MISHRA Vs Branch Manager, L.I.C. of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 166
Tribunals and Commissions04 May 1992Appeal dismissed
PREM CHAND YADAV Vs SUB POST MASTER, LOHARU
National Consumer Disputes Redressal Commission · 1992 3 CPJ 442
Tribunals and Commissions04 May 1992Complaint partly allowed
PREM KUMAR JAGGI Vs PREET MOTORS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 615
Tribunals and Commissions04 May 1992Complaint dismissed
SOMA CHEMICALS Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 1992 2 CPJ 1015
Tribunals and Commissions02 May 1992Appeal dismissed
MAHARASHTRA SCOOTERS LTD.-/O.P. Vs SH.HARIPRASAD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 731
Tribunals and Commissions01 May 1992Complaint partly allowed
PARUL URESH DALAL Vs INDIAN DENTAL TRADERS
National Consumer Disputes Redressal Commission · 1992 2 CPJ 972
Tribunals and Commissions30 Apr 1992Appeal dismissed
JAINA PROPERTIES Vs RISAL KAUR
National Consumer Disputes Redressal Commission · 1992 3 CPJ 641
Tribunals and Commissions28 Apr 1992Appeal allowed
PATEL RAMABHAI SHANKERDAS Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 965
Tribunals and Commissions28 Apr 1992Petition allowed
ELECTRO FABRICS Vs Union of India
National Consumer Disputes Redressal Commission · 1992 3 CPJ 439
Tribunals and Commissions27 Apr 1992Appeal allowed
BINATONE ELECTRONICS LTD. Vs RACHNA MITTAL
National Consumer Disputes Redressal Commission · 1992 3 CPJ 261 : 1993 1 CPR 237
Tribunals and Commissions27 Apr 1992Complaint allowed with cost
PRAKASH/RAMAKANT G.DESHMUKH Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 139
Tribunals and Commissions27 Apr 1992Complaint dismissed in-limine
Deepak Gupta Vs STANDARD TRANSPORT
National Consumer Disputes Redressal Commission · 1992 3 CPJ 652
Tribunals and Commissions26 Apr 1992
UNITED INDIA INSURANCE CO. LTD. Vs SURENDER DUTT BHANDARI
National Consumer Disputes Redressal Commission · 1992 0 NCDRC 67
Tribunals and Commissions25 Apr 1992Complaint dismissed
KALYANI GANDHI Vs BRANCH MANAGER, M/S. INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 671
Tribunals and Commissions24 Apr 1992Appeal partly allowed
ANNAMALAI BUS TRANSPORT LTD. Vs K.S. SOMASUNDARAN
National Consumer Disputes Redressal Commission · 1992 3 CPJ 87
Tribunals and Commissions24 Apr 1992Appeal allowed
ASHOK DHOBLE Vs V.B. RAMDHAVE
National Consumer Disputes Redressal Commission · 1992 3 CPJ 7 : 1994 1 CLT 161
Tribunals and Commissions24 Apr 1992Complaint dismissed
PRAMOD KUMAR Vs TELCO
National Consumer Disputes Redressal Commission · 1993 1 CPJ 484
Tribunals and Commissions23 Apr 1992Appeal dismissed
RAMANBHAI SOMABHAI PATEL Vs CHIEF ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 1 CPR 205 : 1992 3 CPJ 6 : 1994 1 CLT 155