Tribunals and Commissions22 Feb 1995Complaint allowed with costs
Ameena Begum Vs SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 53 : 1995 3 CPR 402 : 1996 1 CLT 493
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,232 of 1,389
Tribunals and Commissions22 Feb 1995Appeal partly allowed
ASSISTANT ESTATE OFFICER Vs T.KRISHNAMMA NAIDU
National Consumer Disputes Redressal Commission · 1995 3 CPJ 244 : 1996 1 CLT 566 : 1996 1 CPR 71
Tribunals and Commissions22 Feb 1995
KALIDAS BHIKHABHAI CHOKSHI Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPR 563 : 1995 3 CPJ 349
Tribunals and Commissions21 Feb 1995
BYFORD LEASING LTD. Vs S.V.R.RAO
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 98 : 1995 2 CPC 18 : 1995 2 CPJ 128 : 1995 2 CPJ 232 : 1995 2 CPR 268
Tribunals and Commissions18 Feb 1995Complaint allowed with costs
P.R.MANSUKHANI Vs COMFORT HOMES
National Consumer Disputes Redressal Commission · 1995 1 CPR 803 : 1995 3 CPJ 311
Tribunals and Commissions17 Feb 1995Appeal partly allowed
ASSISTANT ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD Vs Lal Chand
National Consumer Disputes Redressal Commission · 1995 3 CPJ 558 : 1996 1 CPC 260
Tribunals and Commissions17 Feb 1995Appeal dismissed without costs
ROHINI GROUP OF THEATRES Vs V. GOPALAKRISHNAN
National Consumer Disputes Redressal Commission · 1995 2 CPC 675 : 1995 3 CPJ 102 : 1995 3 CPR 380 : 1996 1 CLT 471
Tribunals and Commissions17 Feb 1995Appeal dismissed
RAMJI LAL Vs SARVODAYA MEDICAL
National Consumer Disputes Redressal Commission · 1995 1 CPR 833 : 1995 2 CPJ 234 : 1997 1 CPC 106
Tribunals and Commissions17 Feb 1995Appeal dismissed without cost
S.Thangavelu Vs BRANCH MANAGER, INDIAN BANK
National Consumer Disputes Redressal Commission · 1995 3 CPJ 247 : 1996 1 CLT 628 : 1996 1 CPR 175
Tribunals and Commissions17 Feb 1995Appeal partly allowed without costs
BALAJANATHIPATHI Vs MANAGING DIRECTOR, NESOMANY TRANSPORT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 265 : 1996 1 CPC 477 : 1996 1 CPR 296 : 1996 2 CLT 176
Tribunals and Commissions17 Feb 1995
DIVISIONAL MANAGER, LIC OF INDIA Vs HARIBANDHU SETHA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 99 : 1995 1 CPR 845 : 1995 2 CLT 621 : 1995 2 CPJ 239 : 1997 1 CPC 89
Tribunals and Commissions16 Feb 1995Petition dismissed
Life Insurance Corporation of India Vs V. JEEVA
National Consumer Disputes Redressal Commission · 1995 1 CPR 838 : 1995 2 CLT 247 : 1995 3 CPJ 1 : 1997 1 CPC 100
Tribunals and Commissions15 Feb 1995Appeal dismissed without costs
PATEL ROADWAY LTD. Vs CRESCENT AGENCIES
National Consumer Disputes Redressal Commission · 1995 3 CPJ 86 : 1995 3 CPR 246
Tribunals and Commissions15 Feb 1995Appeal partly allowed
MUKESH NARAIN Vs EXECUTIVE ENGINEER, R.S.E.B.
National Consumer Disputes Redressal Commission · 1995 1 CPR 843 : 1995 2 CPJ 156
Tribunals and Commissions15 Feb 1995Appeal dismissed
EXECUTIVE ENGINEER Vs Jeetmal
National Consumer Disputes Redressal Commission · 1995 2 CPC 562 : 1995 2 CPJ 403 : 1995 3 CPR 139
Tribunals and Commissions15 Feb 1995
Kamal Refrigeration Vs Add Life Pharma Pvt Ltd
National Consumer Disputes Redressal Commission · 1995 1 CPC 615 : 1995 1 CPR 673 : 1998 1 CLT 349 : 1998 2 CPJ 35
Tribunals and Commissions14 Feb 1995Appeal disposed of
State Bank of India Vs DHARAMDAS PAL
National Consumer Disputes Redressal Commission · 1995 1 CPR 832 : 1995 2 CPJ 237 : 1997 1 CPC 114
Tribunals and Commissions14 Feb 1995
V.P.SANT Vs CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 100 : 1995 1 CPR 837 : 1995 2 CLT 485 : 1995 2 CPJ 248 : 1999 0 ACJ 482
Tribunals and Commissions13 Feb 1995
RUCHIKA BHARTIA Vs C.B.S.E.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 436
Tribunals and Commissions11 Feb 1995Complaint dismissed with cost
PURSHOTTAM V.MOORJANI Vs CHAIRMAN/MANAGING DIRECTOR MODI OLIVETTI LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPR 609 : 1995 3 CPJ 442