Tribunals and Commissions10 Feb 1995Appeal dismissed
K. BABU PRASAD REDDY Vs RAJASEKHAR REDDY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 243 : 1996 1 CLT 539
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,233 of 1,389
Tribunals and Commissions09 Feb 1995Appeal dismissed
ARUN KUMAR GUPTA Vs EMPLOYEES STATE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1998 2 CLT 636 : 1998 2 CPC 456 : 1998 3 CPJ 11 : 1998 3 CPR 13
Tribunals and Commissions07 Feb 1995Complaint allowed with costs
S.KESAVULU NAIDU Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1995 1 CPR 625 : 1995 3 CPJ 308
Tribunals and Commissions06 Feb 1995Appeal dismissed with costs
GENERAL MANAGER, DESU Vs ASHA RAJPUT
National Consumer Disputes Redressal Commission · 1995 3 CPJ 17 : 1995 3 CPR 332 : 1996 1 CPC 112
Tribunals and Commissions06 Feb 1995Complaint partly allowed
NATIONAL CENTRE FOR HUMAN SETTLEMENTS And ENVIRONMENT Vs FAIRDEAL MARWAR GARRAGES (P) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 335 : 1996 1 CLT 581
Tribunals and Commissions04 Feb 1995Appeal dismissed
WAHEED AHMED KHAN Vs Krishna Kumar
National Consumer Disputes Redressal Commission · 1995 3 CPJ 70 : 1995 3 CPR 236
Tribunals and Commissions03 Feb 1995Complaint dismissed
SHAHEEN ENGINEERS PRIVATE LTD. Vs BIHAR STATE EXPORT CORPORATION PATNA
National Consumer Disputes Redressal Commission · 1996 2 CPJ 232
Tribunals and Commissions03 Feb 1995Complaint dismissed
R.Jayachandran Vs COMMISSIONER, AVADI MUNICIPALITY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 268 : 1996 1 CPR 130
Tribunals and Commissions02 Feb 1995Writ Petition allowed
PRINCIPAL, C. KANDASWAMI NAIDU COLLEGE OR WOMEN, CUDDALORE Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, MADRAS
National Consumer Disputes Redressal Commission · 1995 2 CPC 412 : 1995 3 CPJ 273
Tribunals and Commissions01 Feb 1995Appeal dismissed
APSRTC Vs Peer Mohammed
National Consumer Disputes Redressal Commission · 1995 2 CPJ 385 : 1995 3 CPR 142
Tribunals and Commissions01 Feb 1995
PREM CHAND Vs P.S.E.B.
National Consumer Disputes Redressal Commission · 1995 1 CLT 522 : 1995 1 CPC 475 : 1995 1 CPR 740 : 1995 2 CPJ 392
Tribunals and Commissions30 Jan 1995
T.K. GOSWAMI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CPC 586 : 1995 1 CPR 559 : 1995 2 CPJ 400
Tribunals and Commissions30 Jan 1995
SEARSOLE CHEMICAL LTD. Vs G.M. EASTERN RAILWAYS
National Consumer Disputes Redressal Commission · 1995 1 CPR 558 : 1995 2 CPJ 405
Tribunals and Commissions25 Jan 1995Appeal partly allowed
MADAMANCHI RATTAIAH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 579 : 1996 1 CPC 250 : 1996 1 CPR 202 : 1996 2 CLT 28
Tribunals and Commissions23 Jan 1995Petition partly allowed
SHOBHA GLOBAL Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1995 2 CLT 617 : 1995 2 CPJ 158 : 1995 2 CPR 271 : 1998 1 CPC 217
Tribunals and Commissions23 Jan 1995Appeals allowed
RAMA TRADERS Vs BHEEMA VENKATESH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 395 : 1996 1 CPR 55
Tribunals and Commissions20 Jan 1995Complaint dismissed without costs
CONSUMER ACTION GROUP Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 256
Tribunals and Commissions19 Jan 1995
D. VENKATESWARA RAO Vs Post Master General
National Consumer Disputes Redressal Commission · 1995 3 CPJ 389 : 1996 1 CPC 430 : 1996 1 CPR 160 : 1996 2 CLT 213
Tribunals and Commissions19 Jan 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VIPAN KUMAR KOHLI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 103 : 1995 1 CPC 548 : 1995 1 CPJ 235 : 1995 2 CLT 136 : 1995 2 CPR 499
Tribunals and Commissions19 Jan 1995
ARUN SAMEER ASSOCIATES PVT. LTD. Vs REGIONAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 101 : 1995 1 CPJ 208 : 1995 1 CPR 675 : 1995 2 CLT 20 : 1995 3 CTJ 303