Tribunals and Commissions19 Jan 1995
EXPRESS GOODS SERVICE Vs STANDARD TEXTILE MILLS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 102 : 1995 2 CLT 15 : 1995 2 CPR 503
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,234 of 1,389
Tribunals and Commissions19 Jan 1995
K.RAJAGOPAL Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 104 : 1995 1 CPJ 239 : 1995 2 CLT 146 : 1995 2 CPR 502
Tribunals and Commissions17 Jan 1995Appeal dismissed
Oriental Insurance Co. Ltd. Vs CHANDULAL KANJIBHAI PATEL
National Consumer Disputes Redressal Commission · 1995 2 CPR 52 : 1995 3 CPJ 538
Tribunals and Commissions17 Jan 1995Appeal Partly allowed
MANAGER, BRITISH BIOLOGICALS Vs P.L.PRASAD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 118 : 1995 3 CPR 249 : 1996 1 CLT 284
Tribunals and Commissions17 Jan 1995Appeal allowed
H.C.L. LTD. Vs R.S. SALUJA And OTHERS
National Consumer Disputes Redressal Commission · 1995 1 CPR 392 : 1995 3 CPJ 186
Tribunals and Commissions16 Jan 1995Complaint dismissed
N. YADAGIRI Vs K. RAJAIAH GOUD, ADVOCATE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 521 : 1996 1 CLT 545
Tribunals and Commissions16 Jan 1995Appeal dismissed
New India Assurance Co. Ltd. Vs BIRENDRA MOHAN KUMAR SINHA
National Consumer Disputes Redressal Commission · 1995 1 CPC 670 : 1995 2 CPJ 91 : 1995 3 CPR 90
Tribunals and Commissions16 Jan 1995Revision petition allowed
GENERAL MANAGER (WEST-II) Vs NAND KISHORE KHANNA And SONS
National Consumer Disputes Redressal Commission · 1995 2 CPC 80 : 1995 2 CPJ 80
Tribunals and Commissions16 Jan 1995Complaint allowed with costs
RAMZAN MOHD. Vs DHL WORLDWIDE EXPRESS COURIER DIVISION
National Consumer Disputes Redressal Commission · 1995 3 CPJ 188 : 1995 3 CPR 337 : 1996 1 CLT 438
Tribunals and Commissions16 Jan 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VEENA KAKKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 110 : 1998 1 CLT 230
Tribunals and Commissions16 Jan 1995
HOUSING AND URBAN DEVELOPMENT CORPORATION Vs BOBY KOVOOR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 116 : 1995 1 CPC 550 : 1995 1 CPJ 180 : 1995 1 CPR 684 : 1995 2 CLT 67
Tribunals and Commissions16 Jan 1995
RAJIV GOAL Vs M.M.DUTTA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 113
Tribunals and Commissions16 Jan 1995
KANORIA CHEMICALS AND INDUSTRIES LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 108 : 1995 1 CPC 456 : 1995 2 CCC 970 : 1995 2 CPJ 147 : 1995 3 CPR 35
Tribunals and Commissions16 Jan 1995
MIKES (P) LIMITED Vs STATE BANK OF BIKANER AND JAIPUR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 114 : 1995 1 CPC 465 : 1995 3 CPR 1
Tribunals and Commissions16 Jan 1995
VICE CHAIRMAN, LUCKNOW VIKAS PRADHIKARAN Vs PRABHAT KUMAR JHA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 106 : 1995 1 CPJ 175 : 1995 1 CPR 630
Tribunals and Commissions16 Jan 1995
WELFARE ASSOCIATION 'E' BLOCK, BRIJ VIHAR, GHAZIABAD Vs VICE-CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 107 : 1995 1 CPC 680 : 1995 2 CPJ 29
Tribunals and Commissions16 Jan 1995
RAJNISH CHANDER SHARDA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 112 : 1995 1 CPC 564 : 1995 2 CCC 939
Tribunals and Commissions16 Jan 1995
PABLO BARTHOLOMEW Vs TRILOK NATH MAKKAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 111 : 1995 2 CPJ 45
Tribunals and Commissions16 Jan 1995
MOTI LAL MEGHWAL Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 109
Tribunals and Commissions16 Jan 1995
SUPERINTENDENT OF POST OFFICES, BALUGHAT Vs MAHENDRA NATH BASAK, SECRETARY, SAFANAGAR HIGH SCHOOL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 115 : 1995 1 CPJ 177 : 1995 2 CLT 82 : 1995 2 CPC 471 : 1995 2 CPR 561