Tribunals and Commissions12 Jan 1995
UNITED INDIA INSURANCE CO. LTD. Vs KUSUMBEN J.BADIANI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 4
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,236 of 1,389
Tribunals and Commissions12 Jan 1995
M.V.ARUNACHALAM, CHAIRMAN, E.I.D.PARRY (INDIA) LTD. Vs VELLORE ANJAPPA MUDALIAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 10 : 1995 1 CPJ 162 : 1995 2 CLT 89
Tribunals and Commissions11 Jan 1995Appeal dismissed
P.J. THOMAS Vs KERALA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 56
Tribunals and Commissions11 Jan 1995Allowed
GIRDHARI LAL KOUL Vs Chairman, J and K Bank Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CLT 585 : 1995 1 CPC 511 : 1995 1 CPJ 232 : 1995 1 CPR 661 : 1995 2 CLT 50
Tribunals and Commissions11 Jan 1995
VISHNU RAMCHANDRA KHARATMAL Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 11 : 1995 2 CPC 342 : 1995 2 CPJ 122 : 1995 2 CPR 627
Tribunals and Commissions11 Jan 1995
NATIONAL INSURANCE CO. LTD. Vs S.SANDHYA RAJ
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 13 : 1995 3 CPJ 36
Tribunals and Commissions11 Jan 1995
RAM LAL Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPR 607 : 1995 0 NCDRC 15 : 1995 2 CPJ 121
Tribunals and Commissions11 Jan 1995
GENERAL CONSUMER PROTECTION AND WELFARE ASSOCIATION Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 21 : 1995 1 CLT 661 : 1995 1 CPJ 158 : 1995 1 CPJ 95
Tribunals and Commissions11 Jan 1995
NATIONAL TRADING CORPORATION Vs UCO BANK
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 14 : 1995 2 CPC 511 : 1995 2 CPJ 114 : 1995 3 CPR 18
Tribunals and Commissions11 Jan 1995
VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs SHARADA CHANDRASEKHARA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 12 : 1995 2 CPC 331 : 1995 2 CPJ 124 : 1995 2 CPR 639
Tribunals and Commissions11 Jan 1995
SANJAY NAGAR RESIDENTS, WELFARE ASSOCIATION Vs VICE-CHAIRMAN, G.D.A.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 19 : 1995 1 CPR 632 : 1995 2 CPC 441 : 1995 2 CPJ 58
Tribunals and Commissions11 Jan 1995
MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs NATIONAL FORUM OF CONSUMERS EDUCATION, AKOLA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 16 : 1995 2 CPJ 125 : 1995 3 CPR 24
Tribunals and Commissions11 Jan 1995
PATEL AMRITLAL MADHAVLAL Vs MEHSANA AGRO AUTO MACHINERY PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 22 : 1995 1 CPR 792 : 1995 2 CLT 131
Tribunals and Commissions11 Jan 1995
GENERAL MANAGER, A.P.STATE ROAD TRANSPORT CORPORATION Vs TSECRETARY, EAST GODAWARI DISTRICT CONSUMER AID, ADVISE AND WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 17 : 1995 2 CPC 346 : 1995 2 CPJ 145 : 1995 2 CPR 582
Tribunals and Commissions11 Jan 1995
SATISH CHANDRA JHA Vs BIHAR STATE CO-OP.LAND DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 20 : 1995 2 CPJ 66
Tribunals and Commissions10 Jan 1995Appeal dismissed
G. JAMBUNATHAN Vs S. VELUMUTHU
National Consumer Disputes Redressal Commission · 1995 2 CPJ 64 : 1995 2 CPR 21 : 1995 2 CPR 60
Tribunals and Commissions10 Jan 1995Allowed
JUGAL KISHORE KHOSLA Vs NARINDER @ KUTU SHAH
National Consumer Disputes Redressal Commission · 1995 2 CPC 336 : 1995 2 CPJ 9
Tribunals and Commissions10 Jan 1995
KINETIC ENGINEERING LTD. Vs MILIND S.CHAURASIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 26 : 1995 2 CPC 27 : 1995 2 CPJ 4 : 1995 2 CPR 49
Tribunals and Commissions10 Jan 1995
MANAGING DIRECTOR, AIR INDIA Vs B.VIJAY KUMAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 28 : 1995 2 CPJ 7
Tribunals and Commissions10 Jan 1995
PREMIER AUTOMOBILES LTD. Vs ARVINDER KUMAR BANSAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 25 : 1995 2 CPJ 11