Tribunals and Commissions10 Jan 1995
REGIONAL MANAGER, UNION BANK OF INDIA Vs MAHARAJA SAWAI JAI SINGH BENEVOLENT TRUST
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 27 : 1995 2 CPC 38 : 1995 2 CPJ 67 : 1995 2 CPR 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,237 of 1,389
Tribunals and Commissions10 Jan 1995
SKIPPER TOWERS PVT. LTD. Vs A.P.GUPTA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 23
Tribunals and Commissions09 Jan 1995Appeal partly allowed
MAHENDRA VIJAY VARGIA Vs RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 581
Tribunals and Commissions06 Jan 1995
M.M.SINGH Vs CHARANJIT KOCHHAR, PROPRIETOR, CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 29 : 1995 3 CPJ 26
Tribunals and Commissions06 Jan 1995
STATE BANK OF BIKANER AND JAIPUR Vs CHAVAN RISHI INTERNATIONAL LIMITED.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 30 : 1995 2 CPC 94 : 1995 2 CPR 32 : 1995 3 CPJ 31
Tribunals and Commissions05 Jan 1995Appeal allowed
Mahendra Kumar Jain Vs BRANCH MANAGER, M.P. FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CPC 656 : 1995 1 CPR 552 : 1995 3 CPJ 155
Tribunals and Commissions05 Jan 1995Appeal dismissed
Rakesh Sharma Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 557 : 1995 3 CPJ 183
Tribunals and Commissions05 Jan 1995Complaint allowed with costs
SAWHNEY EXPORT HOUSE Vs AIR FRANCE, INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
National Consumer Disputes Redressal Commission · 1995 3 CPJ 286
Tribunals and Commissions02 Jan 1995Order upheld
CHITTA RANJAN DEY Vs MRINAL KANT CHAKRABORTY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 59
Tribunals and Commissions31 Dec 1994Complaint allowed with costs
VIJAYA SUBBANNA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPR 487 : 1995 3 CPJ 127
Tribunals and Commissions30 Dec 1994Execution allowed
DHIRAJLAL JAIN Vs BHARAT DYERS And DRYCLEANERS
National Consumer Disputes Redressal Commission · 1995 3 CPJ 428 : 1996 1 CPC 521 : 1996 1 CPR 366
Tribunals and Commissions30 Dec 1994Appeal dismissed
National Insurance Co.Ltd Vs M.M.LAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 290
Tribunals and Commissions28 Dec 1994Appeal dismissed with costs
Telecom District Engineer Vs K.V. And CO.
National Consumer Disputes Redressal Commission · 1995 2 CPR 455 : 1995 3 CPJ 471
Tribunals and Commissions24 Dec 1994Complaint dismissed
MASTER ASHOK KUMAR Vs AGADI NURSING HOME
National Consumer Disputes Redressal Commission · 1995 1 CPC 647 : 1995 1 CPR 517 : 1995 3 CPJ 142
Tribunals and Commissions22 Dec 1994Appeal dismissed
New India Assurance Co.Ltd Vs K.VISWANANDHAM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 285 : 1996 1 CPC 434 : 1996 1 CPR 101 : 1996 2 CLT 119
Tribunals and Commissions21 Dec 1994Appeal allowed
PARAMJIT SINGH Vs GENERAL MANAGER, D.E.S.U.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 46 : 1995 2 CPR 618
Tribunals and Commissions20 Dec 1994Appeal dismissed with costs
JAWAHARLAL CHIMANLAL MODY Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 2 CPR 445 : 1995 3 CPJ 198 : 1996 1 CLT 641
Tribunals and Commissions20 Dec 1994Appeal allowed
SARLA DEVI Vs MANAGER, LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 100 : 1995 3 CPR 339 : 1996 1 CLT 441
Tribunals and Commissions20 Dec 1994
S.B.GOTADAKI Vs PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 26 : 1995 1 CPC 325 : 1995 1 CPJ 141 : 1995 1 CPR 411 : 1995 2 CLT 113
Tribunals and Commissions19 Dec 1994Appeal dismissed
State Bank of India Vs JAIN IRRIGATION SYSTEM LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 5 : 1995 1 CPJ 136 : 1995 1 CPR 204 : 1995 2 CLT 87