Tribunals and Commissions12 Dec 1994Complaint dismissed
ISHWARDAS LEKHRAJ RAMCHANDANI Vs P.J. BUCH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 549
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,239 of 1,389
Tribunals and Commissions12 Dec 1994Appeal partly allowed with costs
MANILAL ZAVERBHAI PATEL Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1995 2 CPR 441 : 1996 1 CPJ 42
Tribunals and Commissions12 Dec 1994Appeal allowed
COMMANDER S.C. JAIN Vs MANAGER, RAJASTHAN FINANCIAL CORPORATION, JAIPUR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 153
Tribunals and Commissions12 Dec 1994
C.GOPI CHETTIAR Vs FEDERAL BANK LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 38 : 1995 1 CLT 334 : 1995 1 CPJ 32
Tribunals and Commissions09 Dec 1994Complaint dismissed
MUKUNDA LAL GANGULY Vs ABHIJIT GHOSH
National Consumer Disputes Redressal Commission · 1995 2 CLT 84 : 1995 3 CPJ 64 : 1995 3 CPR 391 : 1996 1 CPC 46
Tribunals and Commissions09 Dec 1994Appeal Allowed
LIFE INSURANCE CORP. OF INDIA Vs ABHAY KUMAR SINGHAI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 80
Tribunals and Commissions09 Dec 1994
Ultrachem Industries Vs Geeta Roadways
National Consumer Disputes Redressal Commission · 1995 1 CPJ 479 : 1995 2 CLT 219
Tribunals and Commissions07 Dec 1994Complaint dismissed
EXECUTIVE DIRECTOR SHRI DIGVIJAY CEMENT CO.LTD Vs BADRI PRASAD BHATIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 271
Tribunals and Commissions06 Dec 1994Appeal partly allowed
L.I.C.of India Vs N.LAKSHMI NARAYANA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 263 : 1996 1 CPR 290 : 1996 2 CLT 163
Tribunals and Commissions05 Dec 1994Appeal allowed
KARAM VIR SINGH GUPTA Vs VINEY KAPUR
National Consumer Disputes Redressal Commission · 1995 1 CPJ 473 : 1995 2 CPR 509
Tribunals and Commissions03 Dec 1994Complaint allowed with costs
SHIVAJI GENDEO CHAVAN Vs CHIEF DIRECTOR, WANLESS HOSPITAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 43
Tribunals and Commissions03 Dec 1994Complaint allowed with costs
SUKHADARSHAN CO-OPERATIVE HOUSING SOCIETY Vs MANAGING DIRECTOR, M/S. MANSUKHANI BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 14 : 1995 3 CPR 674 : 1996 1 CLT 357 : 1996 1 CPC 21
Tribunals and Commissions03 Dec 1994
SHIVANI SHEKHAR PARELKAR Vs Bharat Petroleum Corporation Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 412
Tribunals and Commissions03 Dec 1994
DINESH JAIN Vs HOTEL TASHI DELEK
National Consumer Disputes Redressal Commission · 1995 2 CPJ 420 : 1995 3 CPR 145
Tribunals and Commissions02 Dec 1994Appeal dismissed
ASIA REFRIGERATION Vs SHRI VINOD KUMAR
National Consumer Disputes Redressal Commission · 1995 2 CPJ 241
Tribunals and Commissions02 Dec 1994
VIJAY KUMAR JAIN, ADVOCATE Vs BAJAJ AUTO LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 299 : 1995 2 CPJ 271
Tribunals and Commissions02 Dec 1994
HAR SARUP GUPTA Vs Kailash Nath and Associates
National Consumer Disputes Redressal Commission · 1995 2 CPJ 275
Tribunals and Commissions01 Dec 1994Dismissed
ZENITH COMPUTERS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 340 : 1995 2 CLT 120
Tribunals and Commissions01 Dec 1994Order modified
ANIL TRANSPORT COMPANY Vs ANIL KUMAR HARSUKHLAL VORA
National Consumer Disputes Redressal Commission · 1996 1 CPJ 59
Tribunals and Commissions30 Nov 1994Complaint allowed with costs
M.ABDUL LATHEEF Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 461 : 1996 1 CLT 638 : 1996 1 CPC 305 : 1996 1 CPR 124