Tribunals and Commissions03 Feb 1995Complaint dismissed
R.Jayachandran Vs COMMISSIONER, AVADI MUNICIPALITY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 268 : 1996 1 CPR 130
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,240 of 1,397
Tribunals and Commissions02 Feb 1995Writ Petition allowed
PRINCIPAL, C. KANDASWAMI NAIDU COLLEGE OR WOMEN, CUDDALORE Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, MADRAS
National Consumer Disputes Redressal Commission · 1995 2 CPC 412 : 1995 3 CPJ 273
Tribunals and Commissions01 Feb 1995Appeal dismissed
APSRTC Vs Peer Mohammed
National Consumer Disputes Redressal Commission · 1995 2 CPJ 385 : 1995 3 CPR 142
Tribunals and Commissions01 Feb 1995
PREM CHAND Vs P.S.E.B.
National Consumer Disputes Redressal Commission · 1995 1 CLT 522 : 1995 1 CPC 475 : 1995 1 CPR 740 : 1995 2 CPJ 392
Tribunals and Commissions30 Jan 1995
T.K. GOSWAMI Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 1 CPC 586 : 1995 1 CPR 559 : 1995 2 CPJ 400
Tribunals and Commissions30 Jan 1995
SEARSOLE CHEMICAL LTD. Vs G.M. EASTERN RAILWAYS
National Consumer Disputes Redressal Commission · 1995 1 CPR 558 : 1995 2 CPJ 405
Tribunals and Commissions25 Jan 1995Appeal partly allowed
MADAMANCHI RATTAIAH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 579 : 1996 1 CPC 250 : 1996 1 CPR 202 : 1996 2 CLT 28
Tribunals and Commissions23 Jan 1995Petition partly allowed
SHOBHA GLOBAL Vs AIR INDIA
National Consumer Disputes Redressal Commission · 1995 2 CLT 617 : 1995 2 CPJ 158 : 1995 2 CPR 271 : 1998 1 CPC 217
Tribunals and Commissions23 Jan 1995Appeals allowed
RAMA TRADERS Vs BHEEMA VENKATESH
National Consumer Disputes Redressal Commission · 1995 3 CPJ 395 : 1996 1 CPR 55
Tribunals and Commissions20 Jan 1995Complaint dismissed without costs
CONSUMER ACTION GROUP Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 256
Tribunals and Commissions19 Jan 1995
D. VENKATESWARA RAO Vs Post Master General
National Consumer Disputes Redressal Commission · 1995 3 CPJ 389 : 1996 1 CPC 430 : 1996 1 CPR 160 : 1996 2 CLT 213
Tribunals and Commissions19 Jan 1995
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VIPAN KUMAR KOHLI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 103 : 1995 1 CPC 548 : 1995 1 CPJ 235 : 1995 2 CLT 136 : 1995 2 CPR 499
Tribunals and Commissions19 Jan 1995
ARUN SAMEER ASSOCIATES PVT. LTD. Vs REGIONAL MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 101 : 1995 1 CPJ 208 : 1995 1 CPR 675 : 1995 2 CLT 20 : 1995 3 CTJ 303
Tribunals and Commissions19 Jan 1995
EXPRESS GOODS SERVICE Vs STANDARD TEXTILE MILLS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 102 : 1995 2 CLT 15 : 1995 2 CPR 503
Tribunals and Commissions19 Jan 1995
K.RAJAGOPAL Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 104 : 1995 1 CPJ 239 : 1995 2 CLT 146 : 1995 2 CPR 502
Tribunals and Commissions17 Jan 1995Appeal dismissed
Oriental Insurance Co. Ltd. Vs CHANDULAL KANJIBHAI PATEL
National Consumer Disputes Redressal Commission · 1995 2 CPR 52 : 1995 3 CPJ 538
Tribunals and Commissions17 Jan 1995Appeal Partly allowed
MANAGER, BRITISH BIOLOGICALS Vs P.L.PRASAD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 118 : 1995 3 CPR 249 : 1996 1 CLT 284
Tribunals and Commissions17 Jan 1995Appeal allowed
H.C.L. LTD. Vs R.S. SALUJA And OTHERS
National Consumer Disputes Redressal Commission · 1995 1 CPR 392 : 1995 3 CPJ 186
Tribunals and Commissions16 Jan 1995Complaint dismissed
N. YADAGIRI Vs K. RAJAIAH GOUD, ADVOCATE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 521 : 1996 1 CLT 545
Tribunals and Commissions16 Jan 1995Appeal dismissed
New India Assurance Co. Ltd. Vs BIRENDRA MOHAN KUMAR SINHA
National Consumer Disputes Redressal Commission · 1995 1 CPC 670 : 1995 2 CPJ 91 : 1995 3 CPR 90