Tribunals and Commissions13 Jan 1995Appeal accepted
New India Assurance Co. Ltd. Vs NONSUCH TEA ESTATE LIMITED
National Consumer Disputes Redressal Commission · 1995 1 CPJ 218 : 1995 1 CPR 666 : 1995 2 CLT 34 : 1995 2 CPC 444
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,242 of 1,397
Tribunals and Commissions13 Jan 1995
NAVDEEP CO-OPERATIVE BANK LTD. Vs ACHARYA MAHARAJ SHREE TEJENDRA PRASAD JI DEVENDRA PRASADJI PANDE
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 121 : 1995 2 CPJ 52
Tribunals and Commissions13 Jan 1995
SAGARMAL DULANIA Vs ASSTT.DIRECTOR, STATE INSURANCE AND GPF DEPARTMENT, RAJASTHAN
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 120 : 1995 2 CPJ 118 : 1995 2 CPJ 49 : 1995 2 CPR 63
Tribunals and Commissions13 Jan 1995
DWARKADHISH CHITS PVT. LTD. Vs SANJU RAM AGGARWAL
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 150 : 1995 1 CPJ 227 : 1995 1 CPR 627 : 1995 2 CLT 52
Tribunals and Commissions13 Jan 1995
AMITA CORPORATION Vs MANOHARLAL L.NARANG
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 119 : 1995 1 CPJ 221 : 1995 1 CPR 642 : 1995 2 CLT 41
Tribunals and Commissions13 Jan 1995
SNEH CHADHA Vs VICE-CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 122 : 1995 2 CPJ 54 : 1995 2 CPR 23
Tribunals and Commissions13 Jan 1995
ABHINAV PUBLISHING INDIA PVT. LTD. Vs GRAPHICS AND PRINTS
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 117 : 1995 2 CPJ 119 : 1995 2 CPR 6
Tribunals and Commissions12 Jan 1995Revision petition dismissed
Senior Superintendent of Post Office Vs T. PARIJATHAM
National Consumer Disputes Redressal Commission · 1995 2 CPJ 48
Tribunals and Commissions12 Jan 1995Allowed
CHIEF GENERAL MANAGER, TELECOM And ANOTHER-s Vs LALITHA K SARALAYA KALASANKA
National Consumer Disputes Redressal Commission · 1994 3 CPR 596 : 1995 2 CPJ 1
Tribunals and Commissions12 Jan 1995Appeal allowed
NRISINGHA GOSWAMI Vs SAMIR KUMAR BANERJEE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 29 : 1995 3 CPR 393 : 1996 1 CLT 419 : 1996 1 CPC 37
Tribunals and Commissions12 Jan 1995Revision petition
U.S. DALAL Vs TELECOM DISTRICT MANAGER, TELEPHONE EXCHANGE, ROHTAK, HARYANA
National Consumer Disputes Redressal Commission · 1995 1 CPR 682 : 1995 2 CPJ 18
Tribunals and Commissions12 Jan 1995
ASHOK TAYAL AND ANOTHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 152 : 1995 2 CPJ 3 : 1995 3 CTJ 305 : 1996 1 CPC 114
Tribunals and Commissions12 Jan 1995
AJAY DUBEY Vs GENERAL MANAGER, TELEGRAPHS AND TELECOMMUNICATION
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 151 : 1995 1 CPJ 223 : 1995 1 CPR 777 : 1995 2 CLT 47 : 1995 2 CPC 448
Tribunals and Commissions12 Jan 1995
HAJIDAUD HAJI HARAN ABU Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 8
Tribunals and Commissions12 Jan 1995
M.K.J.CORPORATION Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 5 : 1995 2 CPC 338 : 1995 2 CPJ 112 : 1995 2 CPR 429
Tribunals and Commissions12 Jan 1995
A.N.SAIGAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 2 CPR 511 : 1995 0 NCDRC 6 : 1995 2 CPJ 17
Tribunals and Commissions12 Jan 1995
UNITED INDIA INSURANCE CO. LTD. Vs BIMAN KRISHNA BOSE
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 153 : 1995 2 CPJ 62
Tribunals and Commissions12 Jan 1995
UNITED INDIA INSURANCE CO. LTD. Vs KUSUMBEN J.BADIANI
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 4
Tribunals and Commissions12 Jan 1995
SURENDRA AGRO CENTRE OF REWARI Vs SHER SINGH
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 9 : 1995 1 CLT 707 : 1995 1 CPJ 154 : 1995 1 CPR 824 : 1995 2 CPC 436
Tribunals and Commissions12 Jan 1995
M.V.ARUNACHALAM, CHAIRMAN, E.I.D.PARRY (INDIA) LTD. Vs VELLORE ANJAPPA MUDALIAR
National Consumer Disputes Redressal Commission · 1995 0 NCDRC 10 : 1995 1 CPJ 162 : 1995 2 CLT 89