Tribunals and Commissions10 Mar 1995
VALLABH OIL MILLS (P) LTD. Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1995 1 CPC 489 : 1995 1 CPR 770 : 1995 2 CPJ 443
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,231 of 1,389
Tribunals and Commissions09 Mar 1995Appeal dismissed
LEAFIN INDIA LTD. Vs PAVAN KUMAR, SP. ASSTT. REVENUE DIVL. OFFICER
National Consumer Disputes Redressal Commission · 1995 1 CPR 835 : 1995 2 CLT 627 : 1995 2 CPJ 227 : 1997 1 CPC 104
Tribunals and Commissions09 Mar 1995Appeal dismissed with costs
LAXMI NARAYAN THAKUR Vs SENIOR SUPERINTENDENT OF POST OFFICES, PATIALA
National Consumer Disputes Redressal Commission · 1995 1 CPC 487 : 1995 1 CPR 738 : 1995 3 CPJ 246
Tribunals and Commissions09 Mar 1995Appeal allowed
POST MASTER, KESHAVGIRI Vs COR.SP ILLANGOVAN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 277 : 1995 3 CPR 277
Tribunals and Commissions09 Mar 1995Appeal partly allowed
Savani Transport Ltd. Vs POTLA MADHAVA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPC 495 : 1995 2 CPJ 380 : 1995 3 CPR 140
Tribunals and Commissions09 Mar 1995
MAHABIR PARSHAD GOYAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 411
Tribunals and Commissions08 Mar 1995Petition dismissed
SENIOR POST MASTER, G.P.O., PUNE Vs AKHIL BHARATIYA GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 1995 2 CLT 625 : 1995 2 CPJ 230 : 1995 2 CPR 267 : 1995 3 CTJ 389
Tribunals and Commissions08 Mar 1995Appeal allowed
J.K.Synthetics Ltd Vs ANITA BHARGAVA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 303 : 1996 1 CPC 480 : 1996 1 CPR 286 : 1996 2 CLT 156
Tribunals and Commissions07 Mar 1995Complaint dismissed
RAJIV SARDA Vs AUTOLITE (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 353
Tribunals and Commissions07 Mar 1995Appeal allowed
KAMLESH GAUR Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 423 : 1995 3 CPR 151
Tribunals and Commissions06 Mar 1995Complaint partly allowed
KOMAL THEATRE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 422 : 1995 3 CPR 147
Tribunals and Commissions02 Mar 1995Appeal dismissed with costs
UNITED BANK OF INDIA Vs ANINDITA SEN
National Consumer Disputes Redressal Commission · 1995 3 CPJ 20 : 1995 3 CPR 396
Tribunals and Commissions01 Mar 1995Complaint allowed
M.MANIKYAMBA Vs R.Satyanarayana
National Consumer Disputes Redressal Commission · 1995 3 CPJ 201 : 1996 1 CLT 692
Tribunals and Commissions01 Mar 1995Revision Petition dismissed with costs
New India Assurance Co. Vs ABHIJIT NANDY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 56 : 1995 3 CPR 398
Tribunals and Commissions01 Mar 1995Complaint allowed
M.GANDHI Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 25 : 1996 2 CPR 120
Tribunals and Commissions01 Mar 1995Complaint dismissed
SVL FOOD PRODUCTS PVT.LTD Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 288 : 1996 1 CPR 61
Tribunals and Commissions28 Feb 1995Complaint dismissed
PROF.H.K.RANGANATH Vs MANAGER, SOUTH INDIA SINGAPORE AIRLINES LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 151 : 1995 3 CPJ 253
Tribunals and Commissions25 Feb 1995Complaint allowed with costs
RAJENDRA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 298
Tribunals and Commissions24 Feb 1995Dismissed
VENKAT NARAYAN Vs MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPR 250 : 1996 1 CLT 273
Tribunals and Commissions24 Feb 1995Complaint partly allowed with costs
SALEHMAHMAD ABDULRAHIM CHUDGAR Vs UNITED INDIA INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 231