Tribunals and Commissions10 Apr 1995
New Gulmarg Restaurant Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1995 2 CPR 175 : 1998 1 CPC 198 : 1998 2 CPJ 29
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,229 of 1,389
Tribunals and Commissions07 Apr 1995Complaints dismissed
CONSUMER PROTECTION COUNCIL Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPC 458 : 1995 2 CPR 612 : 1995 3 CPJ 569
Tribunals and Commissions06 Apr 1995Appeal dismissed
ADMINISTRATOR, MUNICIPALITY JAMMU Vs RAM KRISHEN KOHLI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 409 : 1995 3 CPR 152
Tribunals and Commissions06 Apr 1995
G.A. RAJA PRABHU Vs TAHSILDAR, BANGALORE SOUTH TALUK
National Consumer Disputes Redressal Commission · 1995 2 CPJ 434 : 1995 2 CPR 307
Tribunals and Commissions05 Apr 1995Complaint dismissed
Jindal Brothers Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPC 685 : 1995 2 CLT 18 : 1995 2 CPR 327 : 1995 3 CPJ 208
Tribunals and Commissions03 Apr 1995Appeal dismissed
LEAFIN INDIA LTD. Vs B.VENKATESWARA RAO
National Consumer Disputes Redressal Commission · 1996 3 CPJ 188
Tribunals and Commissions03 Apr 1995Appeal dismissed
NEW INDIA ASSURANCE CO. LTD. THE BRANCH MANAGER Vs M.VENKATAPPA REDDY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 208
Tribunals and Commissions31 Mar 1995Complaint dismissed
MAHESHWARI TEXTILES Vs EAST INDIA TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 195
Tribunals and Commissions31 Mar 1995Appeal dismissed
R.S. SUKHIJA Vs PRINCIPAL, GITA RATTAN JINDAL PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 1995 2 CPJ 372 : 1995 3 CPR 149
Tribunals and Commissions30 Mar 1995Appeals allowed
H.S. UPADHYAYA Vs Asst. Executive Engineer
National Consumer Disputes Redressal Commission · 1999 3 CPJ 285
Tribunals and Commissions30 Mar 1995Appeals dismissed
AGARWAL COURIER SERVICE Vs ASHOK KUMAR KHANDELWAL
National Consumer Disputes Redressal Commission · 1995 3 CPJ 567 : 1996 1 CPC 263 : 1996 1 CPR 299
Tribunals and Commissions30 Mar 1995Complaint allowed with costs
T.C.KHOSLA Vs 1st MARUTI LEASING INC
National Consumer Disputes Redressal Commission · 1995 3 CPJ 175 : 1995 3 CPR 321 : 1996 1 CLT 409
Tribunals and Commissions30 Mar 1995
LAKSHMAN Vs Karnataka Agro Industries Corporation Ltd
National Consumer Disputes Redressal Commission · 1995 2 CLT 540 : 1995 2 CPC 159 : 1995 2 CPJ 369 : 1995 2 CPR 85
Tribunals and Commissions30 Mar 1995
A.V. KRISHNAMURTHY Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 375 : 1995 2 CPR 107
Tribunals and Commissions30 Mar 1995
L.K. TRUST Vs O.P. MEHRA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 378 : 1995 2 CPR 122
Tribunals and Commissions29 Mar 1995Complaint allowed with costs
DEVI DASS GOPAL KRISHEN WAREHOUSE Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 245
Tribunals and Commissions29 Mar 1995Appeal dismissed
Chairman, Railway Board Vs S. BHARATH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 407 : 1995 3 CPR 154
Tribunals and Commissions28 Mar 1995Allowed
S. CHANDRASEKHAR Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 393 : 1995 2 CPR 159
Tribunals and Commissions27 Mar 1995Appeal dismissed
DISTRICT ENGINEER, TELECOM, SRIGANGANAGAR Vs TEJ NARAYAN SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 225 : 1996 1 CLT 557 : 1996 1 CPR 75
Tribunals and Commissions27 Mar 1995Appeal partly allowed
DIVISIONAL ENGINEER, TELECOM, KOTA Vs RAJASTHAN TENT HOUSE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 214